High Courts09 Dec 2020Allowed
Bhuribai Vs State Of M.P & Others
Madhya Pradesh High Court · (2020) 12 MP CK 0065
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 34, 304B, 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 9 of 117
High Courts09 Dec 2020Dismissed
Ankit Solanki (Jatav) Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0064
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 354, 506
High Courts09 Dec 2020Dismissed
Ghanshyam Vs State Of M.P & Others
Madhya Pradesh High Court · (2020) 12 MP CK 0063
Indian Penal Code, 1860 — Section 147, 307Code Of Criminal Procedure, 1973 — Section 438
High Courts09 Dec 2020Allowed
Nathuram Shastri Vs State Of MP
Madhya Pradesh High Court · (2020) 12 MP CK 0062
Indian Penal Code, 1860 — Section 107, 305Code Of Criminal Procedure, 1973 — Section 438
High Courts09 Dec 2020Disposed Of
Sahab Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 41, 173, 482Indian Penal Code, 1860 — Section 193, 196, 201, 302, 304BDowry Prohibition Act, 1961 — Section — Section 3, 4
High Courts09 Dec 2020Disposed Of
Gajendra Singh Rajput Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 41, 173, 482Indian Penal Code, 1860 — Section 34, 302
High Courts09 Dec 2020Dismissed
Daizi Sabarwal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0059
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 21, 22, 29Madhya Pradesh Drugs (Control) Act, 1949 — Section 5, 13
High Courts09 Dec 2020Dismissed
Sanjay Singh Bundela Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 489A, 489B, 489C
High Courts09 Dec 2020Allowed
Inamulhaq Siddiqui Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0057
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 25(1B)(A), 27
High Courts09 Dec 2020Allowed
Kanaiya @ Krishna Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0056
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)
High Courts08 Dec 2020Allowed
Dinesh S/O Ratanlal Sonkya Vs State Of M.P & Others
Madhya Pradesh High Court · (2020) 12 MP CK 0055
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 92Limitation Act, 1963 — Section 5
High Courts08 Dec 2020Allowed
Raja Alias Rajju Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 12 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts08 Dec 2020Allowed
Mukesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0053
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Dec 2020Allowed
Ravi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 12 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts08 Dec 2020Allowed
Golu @ Ghiya Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0051
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Dec 2020Allowed
Sagarmal Patidar S/O Ghasiram Ji Patidar Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts08 Dec 2020Allowed
Bablu @ Jitendra S/O Bhanwarsingh Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Dec 2020Allowed
Vinay Mishra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 438Indian Penal Code, 1860 — Section 295(A), 511, 447
High Courts08 Dec 2020Allowed
Matadeen Singh Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0047
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 438, 439, 482Indian Penal Code, 1860 — Section 147, 148, 149, 365
High Courts08 Dec 2020Allowed
Sooraj Jatav Rajoriya Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0046
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 380, 411, 457