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Madhya Pradesh High Court judgments, 2020

2,334 judgments · page 72 of 117

High Courts26 Jun 2020Dismissed

Badri Prasad Jharia Vs Ku. Vatsalya Jharia

Madhya Pradesh High Court · (2020) 06 MP CK 0083

Hindu Marriage Act, 1955 — Section 13, 13(1)(ii)Code Of Criminal Procedure, 1973 — Section 125, 125(1)(b), 397, 482Indian Penal Code, 1860 — Section 494
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High Courts26 Jun 2020Dismissed

Smt. Chhaya Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 06 MP CK 0080

Constitution Of India, 1950 — Article 226, 311(2)Code Of Criminal Procedure, 1973 — Section 190, 193, 202, 204, 250, 319, 482Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471, 477A
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High Courts25 Jun 2020Dismissed

Jaipal Singh Vs State of MP

Madhya Pradesh High Court · (2020) 06 MP CK 0120

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section8, 20Code Of Criminal Procedure, 1973 — Section 309, 439
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High Courts25 Jun 2020Disposed Of

Mohd. Asim. Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 06 MP CK 0119

Code Of Criminal Procedure, 1973 — Section 397, 401, 457Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 — Section 467, 469Prevention Of Cruelty To Animals Act, 1960 — Section 11
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High Courts25 Jun 2020Disposed Of

Khema Verma Vs State of MP and Others

Madhya Pradesh High Court · (2020) 06 MP CK 0118

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 4, 18ACode Of Criminal Procedure, 1973 — Section 41, 173(1), 482
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High Courts25 Jun 2020Dismissed

Pawan Sharma Vs State of M.P

Madhya Pradesh High Court · (2020) 06 MP CK 0116

Code Of Criminal Procedure, 1973 — Section 317(2), 389(1)Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302
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High Courts25 Jun 2020Disposed Of

Mohd. Asim Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2020) 06 MP CK 0057

Code Of Criminal Procedure, 1973 — Section 397, 401, 457Indian Penal Code, 1860 — Section 420, 429, 467, 468, 471Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 — Section 467, 469
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