Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363, 366(a), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts13 Aug 2020Allowed

Anand Mohan Das Yadav Vs Vijay Sonker

Madhya Pradesh High Court · (2020) 08 MP CK 0040

Code Of Criminal Procedure, 1973 — Section 397, 401National Instruments Act, 1881 — Section 138

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High Courts11 Aug 2020Disposed Of

M/s Vinum Traders Pvt. Ltd Vs State Of MP

Madhya Pradesh High Court · (2020) 08 MP CK 0244

Constitution Of India, 1950 — Article 226

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High Courts11 Aug 2020Disposed Of

Kewalram Transport Group B Vs Transport Department

Madhya Pradesh High Court · (2020) 08 MP CK 0243

Madhya Pradesh Motor Vehicle Rules, 1994 — Rule 73(1)(A), 77, 77(1a)

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High Courts11 Aug 2020Dismissed

Sailendra Dhakad Vs State Of MP

Madhya Pradesh High Court · (2020) 08 MP CK 0242

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376D, 506

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High Courts11 Aug 2020Allowed/Disposed Of

Sekhar Vs State Of M.P.

Madhya Pradesh High Court · (2020) 08 MP CK 0241

Code Of Criminal Procedure, 1973 — Section 482

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High Courts11 Aug 2020Dismissed

Ganesha Vs Jagannath And Another

Madhya Pradesh High Court · (2020) 08 MP CK 0240

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1(r)

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High Courts11 Aug 2020Dismissed

Aditya Upadhyay Vs National Institute Of Fashion Technology, Thr: Director General, New Delhi & Others

Madhya Pradesh High Court · (2020) 08 MP CK 0239

Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(2)

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High Courts11 Aug 2020Dismissed

Anjani Patel Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 08 MP CK 0238

Code Of Criminal Procedure, 1973 — Section 482Forest Act, 1927 — Section 52, 52B, 52(b)(5)Constitution Of India, 1950 — Article 226, 227

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High Courts11 Aug 2020Disposed Of

Anuj Mishra and others Vs State Of M.P. & Anr.

Madhya Pradesh High Court · (2020) 08 MP CK 0237

Code Of Criminal Procedure, 1973 — Section 320(2), 482Indian Penal Code, 1860 — Section 34, 294, 354, 354(gha)

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High Courts11 Aug 2020Dismissed

Pavan Kumar Pandey Vs Sanjay Tiger Reserve Sidhi

Madhya Pradesh High Court · (2020) 08 MP CK 0236

Code Of Criminal Procedure, 1973 — Section 482Forest Act, 1927 — Section 52, 52B, 52(b)(5)Constitution Of India, 1950 — Article 226, 227

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High Courts11 Aug 2020Dismissed

Aarif @ Furkan Vs State Of M.P.

Madhya Pradesh High Court · (2020) 08 MP CK 0235

Code Of Criminal Procedure, 1973 — Section 82, 83, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Indian Penal Code, 1860 — Section 147, 148, 307, 332, 336, 353

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High Courts11 Aug 2020

Tousif Vs State Of M.P.

Madhya Pradesh High Court · (2020) 08 MP CK 0234

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471, 506

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High Courts11 Aug 2020Dismissed

Aman Agarwal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 08 MP CK 0041

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294, 323, 506Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 24

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