High Courts18 Aug 2020Dismissed
Ranveer Singh and Ors. Vs State Of MP & Ors.
Madhya Pradesh High Court · (2020) 08 MP CK 0207
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 257
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 55 of 117
High Courts18 Aug 2020Dismissed
Buddh Singh Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2020) 08 MP CK 0206
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 317
High Courts18 Aug 2020Allowed/ Disposed Of
Rajendra Prasad Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 08 MP CK 0205
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts18 Aug 2020Disposed Of
Shivam Balmik & Anr. Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2020) 08 MP CK 0204
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2020Dismissed
Ramkishore Vs Rammilan And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0203
Madhya Pradesh Land Revenue Code, 1959 — Section 115, 116
High Courts18 Aug 2020
Sonu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0202
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 366, 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts18 Aug 2020Allowed
Gorilal Vs State Of M.P
Madhya Pradesh High Court · (2020) 08 MP CK 0201
Code Of Criminal Procedure, 1973 — Section 397, 401, 451Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 60(3)
High Courts18 Aug 2020Dismissed
Kailash Choudhary Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 08 MP CK 0200
Constitution Of India, 1950 — Article 226, 227Municipal Corporation Act, 1956 — Section 58, 58(5), 58(6)
High Courts18 Aug 2020
Jairam Patidar Vs Ambaram Patidar
Madhya Pradesh High Court · (2020) 08 MP CK 0089
Code Of Criminal Procedure, 1973 — Section 397(1)Negotiable Instruments Act, 1881 — Section 138
High Courts18 Aug 2020Dismissed
Ranveer Singh And Ors. Vs State Of MP & Ors
Madhya Pradesh High Court · (2020) 08 MP CK 0088
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 257
High Courts18 Aug 2020Disposed Of
Siyaram Sagar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0077
High Courts18 Aug 2020Dismissed
Surajbhan Singh Vaish Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0076
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2020Dismissed
Nandlal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
High Courts18 Aug 2020Disposed Of
Vineet Patel @ Chhabbu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0073
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22Madhya Pradesh Drug Control Act, 1949 — Section 5, 13Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Aug 2020Disposed Of
Shivam Balmik & Anr. Vs State of M.P. & Ors.
Madhya Pradesh High Court · (2020) 08 MP CK 0072
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2020Disposed Of
Abdul Razzak Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 285, 299, 304, 304A, 304I, 304II, 337, 338
High Courts18 Aug 2020Disposed Of
Rohit Chaddha Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 190Constitution Of India, 1950 — Article 226
High Courts18 Aug 2020Allowed
Jagdish Arora And Another Vs Union Of India, Through Senior Intelligence Officer, GST Intelligence, Bhopal
Madhya Pradesh High Court · (2020) 08 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 437, 439Finance Act, 1994 — Section 73A(3), 73A(4), 90, 91Central Goods And Service Tax Act, 2017 — Section 15(1), 69, 69(1), 69(3), 107(7), 132, 132(1)(a), 132(1)(b), 132(1)(c), 132(1)(d), 132(1)(i), 132(4), 132(5), 137(1), 138, 141, 141(1)
High Courts18 Aug 2020Allowed
Gorilal Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 397, 401, 451Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 52A
High Courts18 Aug 2020Allowed
Keshrichand And Others Vs Mishrilal And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 363, 366, 376(2)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 6