High Courts01 Oct 2020
Ranveer Alias Ranno Baghel Vs State Of M.P.
Madhya Pradesh High Court · (2020) 10 MP CK 0013
Indian Penal Code, 1860 — Section 411, 414
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 32 of 117
High Courts01 Oct 2020Allowed
Naresh And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 324, 325, 326
High Courts01 Oct 2020
Sumer Vs State Of M.P.
Madhya Pradesh High Court · (2020) 10 MP CK 0011
Indian Penal Code, 1860 — Section 399, 400, 402Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Oct 2020Allowed
Siyabai Vs State Of M.P.
Madhya Pradesh High Court · (2020) 10 MP CK 0010
Indian Penal Code, 1860 — Section 34, 304B
High Courts01 Oct 2020Allowed
Kallu Batham Vs State Of M.P.
Madhya Pradesh High Court · (2020) 10 MP CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts01 Oct 2020
Keshav Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 400, 402M.P. Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts01 Oct 2020Allowed
Ranveer Singh Vs State Of Mp
Madhya Pradesh High Court · (2020) 10 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 186, 294, 307, 323, 332, 353, 394M.P. Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts01 Oct 2020Allowed
Sonu Vs State Of Mp
Madhya Pradesh High Court · (2020) 10 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 109, 363, 366, 366A, 376(n)Protection Of Children from Sexual Offences Act, 2012 — Section 5L, 6, 16, 17
High Courts01 Oct 2020
Gudiya @ Hemant Devi Sikarwar Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0005
Indian Penal Code, 1860 — Section 34, 304B, 498ACode Of Criminal Procedure, 1973 — Section 438(2)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Oct 2020
Preetamsingh Vs State Of Madhya Rpadesh
Madhya Pradesh High Court · (2020) 10 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 34, 323, 363, 366
High Courts01 Oct 2020Allowed
Dharamveer Singh Vs State Of M.P.
Madhya Pradesh High Court · (2020) 10 MP CK 0003
Madhya Pradesh Excise Act, 1915 — Section 49AConstitution Of India, 1950 — Article 21
High Courts01 Oct 2020Allowed
Ali Khan Vs State Of Mp
Madhya Pradesh High Court · (2020) 10 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 439, 446, 446(a)
High Courts01 Oct 2020Dismissed
Advantage, Dewas Vs Municipal Corporation, Dewas & One Another
Madhya Pradesh High Court · (2020) 10 MP CK 0001
Arbitration And Conciliation Act, 1996 — Section 5, 34, 49, 59Specific Relief Act, 1963 — Section 14Constitution Of India, 1950 — Article 226
High Courts30 Sept 2020Disposed Of
Pushpendra Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0299
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 304B, 498Dowry Prohibition Act, 1961 — Section 3, 4
High Courts30 Sept 2020Allowed
Pinki @ Jagdish Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0298
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 34, 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 17, 18
High Courts30 Sept 2020Allowed
Antar S/O Surbhan Bamaniya Vs State Of Madhya Pradesh And Victim / Prosecutrix)
Madhya Pradesh High Court · (2020) 09 MP CK 0297
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 34, 363, 366, 376, 376(2)(n)Protection Of Children from Sexual Offence Act, 2012 — Section 4
High Courts30 Sept 2020Allowed
Kamlesh Lodhi Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0296
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 354, 456, 506Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts30 Sept 2020Allowed
Arvind Patel Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0295
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 302Arms Act, 1959 — Section 25, 27
High Courts30 Sept 2020Allowed
Vishal Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0294
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307
High Courts30 Sept 2020Allowed
Rahul Kumar Sahu Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0293
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20