High Courts30 Jan 2020Allowed
Bahadur Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0104
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1)(A), 34(2), 59(A)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 112 of 117
High Courts30 Jan 2020Allowed
Anand Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0103
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468
High Courts28 Jan 2020Dismissed
Shivraj Singh Jadon And Others Vs Krishan Murari Dubey And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0125
Motor Vehicles Act, 1988 — Section 163(A), 173
High Courts28 Jan 2020Dismissed
Naresh Singh And Anr. Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2020) 01 MP CK 0115
Constitution Of India, 1950 — Article 14, 32, 226
High Courts28 Jan 2020Allowed
Vivek Kumar Arya Vs Central Bureau Of Investigation
Madhya Pradesh High Court · (2020) 01 MP CK 0093
High Courts27 Jan 2020Dismissed
Fishermen Sahakari Sangh Matsodyog Sahakari Santha Maryadit Vs The State Of M.P. And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0123
Transfer Of Property Act, 1882 — Section 53(A), 107Registration Act, 1908 — Section 17, 17(2)(vii)General Clauses Act, 1897 — Section 21
High Courts27 Jan 2020Allowed
Rahul And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
High Courts27 Jan 2020Allowed
Yashoda @ Komal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 363, 366A, 376, 376 (d), 368, 506Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
High Courts27 Jan 2020Allowed
Prabhulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
High Courts24 Jan 2020Dismissed
Sumit Khaneja And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0128
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2, 2(1)Code Of Criminal Procedure, 1973 — Section 156(3), 482Constitution Of India, 1950 — Article 226, 227
High Courts24 Jan 2020Dismissed
Mahadev Ji And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0112
Code Of Civil Procedure 1908 — Section 92Constitution Of India, 1950 — Article 226
High Courts24 Jan 2020Allowed
Panna Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0083
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts24 Jan 2020Allowed
Hemant @ Hanumant Rawat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0078
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts24 Jan 2020Allowed
Anil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 437(3) , 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts24 Jan 2020Dismissed
R.L. Sharma And Ors Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 01 MP CK 0075
Constitution Of India, 1950 — Article 226
High Courts23 Jan 2020Disposed Of
Munni Begam And Anr. Vs Arvind Nibja And Anr.
Madhya Pradesh High Court · (2020) 01 MP CK 0097
Employee's Compensation Act, 1923 — Section 4, 10, 22Constitution Of India, 1950 — Article 227
High Courts23 Jan 2020Partly Allowed
Prashant Mukadam Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0090
High Courts23 Jan 2020Disposed Of
Govind Singh And Another Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0089
High Courts23 Jan 2020Dismissed
Abinash Dixit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173(8), 482Foreigners Act, 1946 — Section 7, 14Indian Penal Code, 1860 — Section 107, 188
High Courts23 Jan 2020Allowed
Santosh Raguvanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)