High Courts14 Feb 2020Allowed
Shahjahan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0059
Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)Indian Penal Code, 1860 — Section 120(B), 420, 468, 471
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 108 of 117
High Courts14 Feb 2020Allowed
Sunil @ Vikram Ahirwar Vs State Of Madhya Pradesh And Anr
Madhya Pradesh High Court · (2020) 02 MP CK 0058
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w), 14(A)(2)Indian Penal Code, 1860 — Section 34, 354(D), 376(D), 376(2)(N), 450, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Feb 2020Allowed
Dilip Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0057
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts13 Feb 2020Dismissed
Nathu Vs Kashibai And Ors
Madhya Pradesh High Court · (2020) 02 MP CK 0139
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 27, Order 41 Rule 27(1)(b)Evidence Act, 1872 — Section 65(e), 67, 68, 74, 76
High Courts13 Feb 2020Dismissed
Dr. Subhash Jain Vs Neeraj Mandloi And Another
Madhya Pradesh High Court · (2020) 02 MP CK 0074
Contempt Of Courts Act, 1971 — Section 10, 12Constitution Of India, 1950 — Article 215
High Courts13 Feb 2020Allowed
Liyakat Ali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts13 Feb 2020Disposed Of
Shyamcharan Prajapati And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0072
Code Of Criminal Procedure, 1973 — Section 320(1), 320(2), 320(5), 397, 401Indian Penal Code, 1860 — Section 34, 323, 325
High Courts13 Feb 2020Dismissed
Rajendra Pal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0056
Code Of Criminal Procedure, 1973 — Section 397, 401Madhya Pradesh Excise Act, 1915 — Section 34(2), 36, 36(A), 36(B)
High Courts13 Feb 2020Dismissed
Ganeshram Vs Bhanwarlal
Madhya Pradesh High Court · (2020) 02 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 100
High Courts13 Feb 2020Allowed
Anees Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 384, 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts13 Feb 2020Dismissed
Anjani Singh Parihar Vs Neha Parihar
Madhya Pradesh High Court · (2020) 02 MP CK 0053
Hindu Marriage Act, 1955 — Section 13(A)(ii)(iii), 24Constitution Of India, 1950 — Article 227
High Courts13 Feb 2020Allowed
Satish Kumar Awasth Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 409, 420
High Courts13 Feb 2020Allowed
Bhupendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 438Madhya Pradesh Excise Act, 1915 — Section 34(2), 59(A)
High Courts13 Feb 2020Allowed
Rahul @ Babloo Vs State Of Madhya Pradesh And Anr
Madhya Pradesh High Court · (2020) 02 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(D)Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
High Courts13 Feb 2020Partly Allowed
Surendra Singh And Rajpal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 161, 320, 374Indian Penal Code, 1860 — Section 34, 148, 149, 294, 307, 313, 323, 324, 325, 326
High Courts13 Feb 2020Allowed
Om Prakash Shrivastava Vs General Administration Department And Others
Madhya Pradesh High Court · (2020) 02 MP CK 0047
Madhya Pradesh Land Revenue Code, 1959 — Section 59, 172Judges (Protection) Act, 1985 — Section 2, 3(2)Madhya Pradesh Civil Services (Conduct) Rules, 1965 — Rule 3(1)(2), 3(1)(3)
High Courts13 Feb 2020Allowed
Dilip Mehta Vs Girish Kurariya And Others
Madhya Pradesh High Court · (2020) 02 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 200, 225, 226, 407, 408, 482Indian Penal Code, 1860 — Section 120(B), 420, 463, 464, 465, 467, 468
High Courts13 Feb 2020Allowed
Dr. Amit Pandey Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 437(3), 438Indian Penal Code, 1860 — Section 186, 293, 294, 307, 332, 353Railways Act, 1989 — Section 145
High Courts13 Feb 2020Disposed Of
Shankhdhari Prajapati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 320(1), 320(2), 320(5), 397, 401Indian Penal Code, 1860 — Section 34, 323, 325
High Courts13 Feb 2020Dismissed
Shakuntala Devi And Anr Vs Shambhusingh And Others
Madhya Pradesh High Court · (2020) 02 MP CK 0043
Code Of Civil Procedure, 1908 — Section 100, Order 1 Rule 10, Order 7 Rule 10, Order 7 Rule 11Specific Relief Act 1963 — Section 34