COURT ARCHIVE

Madhya Pradesh High Court judgments, 2019

1,441 judgments · page 9 of 73

High Courts21 Nov 2019Disposed Of

Pachubai Atila Vs State Of Madhya Pradesh And Ors

Madhya Pradesh High Court · (2019) 11 MP CK 0186

Constitution Of India, 1950 — Article 14Madhya Pradesh Education Department (Technical Branch) Contingency Paid Employees Recruitment And Conditions Of Service Rules, 1978 — Rule 2(b), 2(c), 6, 6(2)

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High Courts21 Nov 2019Dismissed

Nagar Palika Nigam Vs Safai Kamgar Sangh

Madhya Pradesh High Court · (2019) 11 MP CK 0185

Constitution Of India, 1950 — Article 226, 227Madhya Pradesh Uchcha Nyayalaya (Khand Nyaya Peeth Ko Appeal) Adhiniyam, 2005 — Section 2Industrial Disputes Act, 1947 — Section 10

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High Courts21 Nov 2019Dismissed

Kamlesh Gupta And Others Vs Bholanath And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0183

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 8 Rule A, Order 8 Rule C

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High Courts21 Nov 2019Disposed Of

Jaswant Singh And Another Vs Sardar Nirmal Singh And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0182

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 16 Rule 1, Order 16 Rule 6Evidence Act, 1872 — Section 63, 65, 66

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High Courts21 Nov 2019Allowed

Sallu Lal And Others Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0179

Constitution Of India, 1950 — Article 226

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High Courts20 Nov 2019Allowed

Kumari Jhalak Vs Deceased Rahul through Smt. Seema

Madhya Pradesh High Court · (2019) 11 MP CK 0282

Hindu Adoptions And Maintenance Act, 1956 — Section 20, 21, 22, 23, 24, 25, 26, 27, 28Code Of Civil Procedure 1908 — Order 21 Rule 30

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High Courts20 Nov 2019Allowed

Manish Mode S/O Rajendra Mode Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0178

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 376(2)(n), 506

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High Courts20 Nov 2019Allowed

Suresh S/O Bhanwarlal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0177

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366(a), 376(2)(n)Protection Of Children From Sexual Offence Act, 2012 — Section 5(L), 6

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High Courts20 Nov 2019Allowed

Kaushal Mane Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0176

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 195A, 294, 323, 354, 506

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High Courts20 Nov 2019Allowed

Lalitabai W/O Kundan Bhil Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0175

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 344, 363, 366A, 368, 370, 370A, 376, 376(2)(N)Protection Of Children From Sexual Offence Act, 2012 — Section 5(L), 6

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High Courts20 Nov 2019Allowed

Santosh And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0174

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 327, 329, 427, 506

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High Courts20 Nov 2019Allowed

Kana S/O Ratanlal Singhad Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0173

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366(a), 376(2)(n)Protection Of Children From Sexual Offence Act, 2012 — Section 5(L), 6

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High Courts20 Nov 2019Allowed

Veerendra Rawat Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0172

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 25, 27

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High Courts20 Nov 2019Allowed

Baljeet Pal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0171

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts20 Nov 2019Allowed

Ramkumar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0170

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376, 376D

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High Courts20 Nov 2019Allowed

Arjun Jatav Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 11 MP CK 0169

Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6

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High Courts20 Nov 2019Dismissed