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Madhya Pradesh High Court judgments, 2019

1,441 judgments · page 6 of 73

High Courts28 Nov 2019Disposed Of

Ritesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0236

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 307, 341, 506
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High Courts28 Nov 2019Allowed

Brajesh @ Gutali Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0235

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 394, 395, 397Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts28 Nov 2019Disposed Of

Mohanlal Shivhare Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0232

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420Madhya Pradesh Nikshepkon Ke Hiton Ka Sanrakshan Adhiniyam, 2000 — Section 6(1)
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High Courts28 Nov 2019Allowed

Krishnapalsingh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0231

Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
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High Courts25 Nov 2019Allowed

Bharat Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0228

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 327, 456, 506
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High Courts25 Nov 2019Allowed

Shashikant Tyagi Vs State Of Madhya Pradesh Another

Madhya Pradesh High Court · (2019) 11 MP CK 0227

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
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High Courts25 Nov 2019Allowed

Nandlal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0226

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
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High Courts25 Nov 2019Allowed

Raju Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0224

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 376(2)(i), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
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High Courts25 Nov 2019Allowed

Chandan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0223

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366(A), 376(2)(i)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1)(m), 6
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High Courts25 Nov 2019Allowed

Suraj Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 11 MP CK 0221

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
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