High Courts30 Aug 2018Dismissed

Neelesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 08 MP CK 0239

Indian Penal Code, 1860 — Section 120B, 409, 420, 467Information Technology Act, 2000 — Section 65, 66Code of Criminal Procedure, 1973 — Section 173(8), 227, 228
High Courts29 Aug 2018Dismissed

Parwati Bai Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 08 MP CK 0235

Code of Criminal Procedure, 1973 — Section 200, 482Indian Penal Code, 1860 — Section 34, 154(3), 156(3), 291, 323, 324, 341, 354, 354B, 427, 506B
High Courts29 Aug 2018Disposed Off

Sharda Soni Alias Sonu Soni Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 08 MP CK 0234

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(5)Code of Criminal Procedure, 1973 — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 9, 9(2), 94, 94(2)