High Courts15 Feb 2018Dismissed
Bawan Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0202
Indian Penal Code, 1860, Section 302 - Punishment for murder
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 75 of 88
High Courts15 Feb 2018Dismissed
Rajesh @ Pappu & another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 02 MP CK 0201
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sect
High Courts15 Feb 2018Dismissed
Dr. Rashid Jamil Siddiqui Vs Dr. Smt. Sadiya Hussain & others
Madhya Pradesh High Court · (2018) 02 MP CK 0200
Indian Penal Code, 1860, Section 498A - Husband or relative of husband of a woman subjecting her to crueltyGuardians and Wards Act, 1890, Section 25,
High Courts15 Feb 2018Allowed
Praveen Malpani & another Vs Mahendra Singh Gadwal & another
Madhya Pradesh High Court · (2018) 02 MP CK 0199
Madhya Public Trust Act, 1951, Section 2(6), Section 3, Section 14, Section 24(4), Section 23(2), Section 34A
High Courts15 Feb 2018Dismissed
Nigam Das S/o Vishesherdas Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0198
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 201 - Punishment for mur
High Courts15 Feb 2018Allowed
Damodar Prasad Rajoria and others Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0195
Code of Criminal Procedure, 1973, Section 374 - Appeals from convictionsIndian Penal Code, 1860, Section 420, Section 34, Section
High Courts15 Feb 2018Dismissed
Dinesh Tripathi Vs Smt. Vandana Tripathi
Madhya Pradesh High Court · (2018) 2 MPWN 30
Indian Penal Code, 1860 — Section 34, 323, 498(A)Constitution Of India, 1950 — Section 142Family Court Act, 1984 — Section 19
High Courts15 Feb 2018Partly Allowed
Shiv Kumar Gupta Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0193
Code of Criminal Procedure, 1973, Section 324, Section 307, Section 374, Section 308 - Trial of persons previously convicted of offences against coina
High Courts15 Feb 2018Dismissed
Surendra Singh & Ors. Vs Atar Singh & Ors.
Madhya Pradesh High Court · (2018) 02 MP CK 0192
Code of Civil Procedure, 1908, Order 22Rule 3, Section 151, Order 11Rule 15, Order 6Rule 1,
High Courts15 Feb 2018Dismissed
Kamta (dead), Sukhdeo and others Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0191
Indian Penal Code, 1860, Section 323, Section 149, Section 374, Section 304-II - Punishment for voluntarily causing hurt - Every member of unlawful
High Courts14 Feb 2018Allowed
Vijay Vathvi Vs Smt. Chhaya Vathvi
Madhya Pradesh High Court · (2018) 02 MP CK 0190
Hindu Marriage Act, 1955, Section 24, Section 9 - Maintenance pendente lite and expenses of proceedings - Restitution of conjugal rights
High Courts14 Feb 2018Allowed
Jamal Ali and others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 02 MP CK 0189
Indian Penal Code, 1860, Section 302, Section 34, Section 148, Section 149 - Punishment for murder - Acts done by several persons in furtherance of com
High Courts14 Feb 2018Allowed
Suresh Kumar Shrivas Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0188
Indian Penal Code, 1860, Section 302 - Punishment for murder
High Courts12 Feb 2018Dismissed
Jagdish Prasad Jaiswal. Vs Board of Revenue & others.
Madhya Pradesh High Court · (2018) 02 MP CK 0187
Code of Civil Procedure, 1908, Order 1Rule 10, Order 23Rule 1, Order 26Rule 9, Order 26Rule 4 -<
High Courts12 Feb 2018Dismissed
Chhotku @ Satyanarayan Gupta Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0186
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302 - Punishment for murder
High Courts12 Feb 2018Dismissed
Gubra and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 02 MP CK 0185
Indian Penal Code, 1860, Section 302, Section 34, Section 307, Section 323 - Punishment for murder - Acts done by several persons in furtherance of com
High Courts12 Feb 2018Dismissed
Nagendra Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 02 MP CK 0184
Indian Penal Code, 1860, Section 302, Section 300 - Punishment for murder - Murder
High Courts12 Feb 2018Allowed
Sachin S/o Late Doulatrao Wankhede Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 02 MP CK 0183
Code of Criminal Procedure, 1973, Section 161, Section 313 - Examination of witnesses by police - Power to examine the accusedIndian Penal Code, 1860,
High Courts12 Feb 2018Allowed
State of Madhya Pradesh Vs Hanuman Prasad Verma & others
Madhya Pradesh High Court · (2018) 02 MP CK 0162
High Courts09 Feb 2018Disposed off
Ram Babu & ANR. Vs State of M.P.
Madhya Pradesh High Court · (2018) 02 MP CK 0294
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 302, Section 34,