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Madhya Pradesh High Court judgments, 2018

1,754 judgments · page 71 of 88

High Courts01 Mar 2018Dismissed

Pavan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0189

Code of Criminal Procedure, 1973, Section 16, Section 107 - Courts of Metropolitan Magistrates - Security for keeping the peace in other casesIndian Penal Code, 1860, <
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High Courts28 Feb 2018

Ram Lal Yadav Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2018) 02 MP CK 0279

Indian Penal Code, 1860, Section 302, Section 201, Section 194, Section 182 - Punishment for murder - Causing disappearance of evidence of offence or
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High Courts27 Feb 2018Dismissed

Rajendra @ Amar Singh Vs Bittam @ Usha Lodhi

Madhya Pradesh High Court · (2018) 1 MPWN 105

Hindu Marriage Act, 1955 — Section 12, 12(2)(a)(i), 12(2)(b), 12(2)(b)(ii), 12(2)(b)(iii), 12(d), 13Code Of Civil Procedure, 1908 — Order 7 Rule 11Limitation Act, 1963 — Section 5, 17
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High Courts27 Feb 2018

Lotan & Anr. Vs State of M.P.

Madhya Pradesh High Court · (2018) 02 MP CK 0167

Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 302, Section 397,
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