High Courts14 Mar 2018Dismissed
Sambhagiya Nagrik Upbhokta Margdarshak Manch Gwalior Thr. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0037
Food Safety and Standards Act, 2006 — Section 91, 91(1), 91(2), 93, 101, 101(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 67 of 88
High Courts14 Mar 2018Dismissed
Parshuram And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0032
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 323, 324, 326, 341, 452Code Of Criminal Procedure, 1973 — Section 161
High Courts14 Mar 2018Dismissed
Lachchiram @ Laxmi Narayan And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0031
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323Arms Act, 1959 — Section 27, 29, 30
High Courts13 Mar 2018Allowed
Rajkumar Gupta Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2018) 03 MP CK 0035
Indian Penal Code, 1860 — Section 120B, 161, 167, 201, 294, 323, 341, 342, 355, 357, 389, 409, 420, 458, 465, 466, 467, 468, 469, 471, 506, 506(b), 506IICode Of Criminal Procedure, 1973 — Section 196, 197, 197(3), 319, 482, 561ADrugs and Cosmetics Act, 1940 — Section 27(b)(ii), 28
High Courts13 Mar 2018Dismissed
Mohd. Jafar Maulana & Anr Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0030
Indian Penal Code, 1860 — Section 34, 147, 148, 302Code Of Criminal Procedure, 1973 — Section 164
High Courts12 Mar 2018Dismissed
Indian Hume Pipe Company Limited Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2018) 03 MP CK 0063
Madhya Pradesh Madhyastham Adhiniyam, 1983 — Section 7, 7B, 19Arbitration Act, 1940 — Section 8, 20
High Courts12 Mar 2018Dismissed
Poonamchand & Others Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2018) 03 MP CK 0038
Constitution of India, 1950 — Article 32, 136, 226, 227
High Courts12 Mar 2018Partly Allowed
Banti @ Pratap Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 149, 302, 307, 323, 324
High Courts09 Mar 2018Disposed Of
Sandeep Jain Vs Nivedita Jain
Madhya Pradesh High Court · (2018) 03 MP CK 0027
Hindu Marriage Act, 1955 — Section 24Constitution of India — Article 227
High Courts09 Mar 2018Dismissed
Kirloskar Brother Ltd. Vs Ramcharan And Others
Madhya Pradesh High Court · (2018) 03 MP CK 0026
Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13), 2(13)(ii), 14, 31(3), 61, 62Contract Labour (Regulation and Abolition) Act, 1970 &mdsah; Section 10
High Courts09 Mar 2018Dismissed
Manoj @ Nepal S/O Satyanarayan Berva Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0025
Indian Penal Code, 1860 — Section 34, 120B, 212, 294, 302
High Courts09 Mar 2018Allowed
State Of M.P Vs Pushpendra Kumar
Madhya Pradesh High Court · (2018) 03 MP CK 0024
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 324Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts09 Mar 2018Partly Allowed
Prabhulal And 3 Others Vs. State Of M.P.
Madhya Pradesh High Court · (2018) 03 MP CK 0023
Indian Penal Code, 1860 — Section 34, 302, 304II, 323
High Courts09 Mar 2018
Smt. Megha Singh Sindhe Vs State Of M.P. & Anr
Madhya Pradesh High Court · (2018) 03 MP CK 0022
Indian Evidence Act, 1872 — Section 113BIndian Penal Code, 1860 — Section 34, 304B, 323, 342, 498ACode Of Criminal Procedure, 1973 — Section 160, 164, 482
High Courts09 Mar 2018Dismissed
Hariram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27
High Courts09 Mar 2018Dismissed
Gurjeet Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0020
Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure, 1973 — Section 439(2)
High Courts09 Mar 2018Allowed
Smt. Chandrakantalal Jaiswal & Others Vs State Of M.P. And Others
Madhya Pradesh High Court · (2018) 03 MP CK 0019
High Courts09 Mar 2018Allowed
Dinesh Kumar Jaat And Ors Vs Municipal Corporation
Madhya Pradesh High Court · (2018) 03 MP CK 0018
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 14
High Courts08 Mar 2018Dismissed
Gitabai And Others. Vs Sunil Kumar And Others.
Madhya Pradesh High Court · (2018) 3 MPLJ 400
Code Of Civil Procedure, 1908 — Section 148, 151, Order 21 Rule 1, Order 22 Rule 3, Order 22 Rule 4Specific Relief Act, 1963 — Section 28, 28(1)
High Courts08 Mar 2018Dismissed
Kuldeep Singh Tomar Vs. State Of M.P
Madhya Pradesh High Court · (2018) 03 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 309, 311, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 376A, 376B, , 376C, 376D