High Courts22 Mar 2018Allowed
Malla @ Nand Kishor Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0132
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 64 of 88
High Courts22 Mar 2018Dismissed
M/S Global Tele Mall Through Shri Anuj Agarwal Vs Union Of India
Madhya Pradesh High Court · (2018) 03 MP CK 0131
Income Tax Act, 1961 — Section 44D, 68, 69, 131, 139(1), 148, 260A
High Courts22 Mar 2018Partly Allowed
M/S Vishnu Associates Vs M.P. Warehousing And Logistic Corporation And Another
Madhya Pradesh High Court · (2018) 03 MP CK 0130
Indian Penal Code, 1860 — Section 302, 307, 326
High Courts22 Mar 2018Dismissed
Cholamandalam Investment And Finance Ltd Vs Additional District Magistrate & Ors
Madhya Pradesh High Court · (2018) 03 MP CK 0128
Constitution of India — Article 226
High Courts22 Mar 2018Allowed
Prem Singh Chouhan Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2018) 03 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 415, 416, 419, 420, 463, 464, 467, 468, 471
High Courts22 Mar 2018Allowed
Ramsingh Yadav Vs State Of Mp & Anr
Madhya Pradesh High Court · (2018) 03 MP CK 0125
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 107, 306
High Courts22 Mar 2018Allowed
S.K. Shukla Vs State Of Madhya Pradesh Thr
Madhya Pradesh High Court · (2018) 03 MP CK 0124
Code Of Criminal Procedure, 1973 — Section 482Food Safety and Standards Act, 2006 — Section 3(zz)(iii), 26(2)(i), 59, 66
High Courts22 Mar 2018Partly Allowed
Girja Shankar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0123
Indian Penal Code, 1860 — Section 304I, 304II, 354, 450
High Courts22 Mar 2018Disposed Of
Ahosk Malpani Vs M/S Sanghi Brothers (Indore) Ltd
Madhya Pradesh High Court · (2018) 03 MP CK 0122
Code Of Criminal Procedure, 1973 — Section 200, 245, 245(1), 245(2), 397(3), 482Indian Penal Code, 1860 — Section 405, 415
High Courts22 Mar 2018Dismissed
M/S. Shree Marwal Sewashram Vs Customs Excise And Service Tax
Madhya Pradesh High Court · (2018) 03 MP CK 0121
Constitution of India — Article 226Central Excise Act, 1944 — Section 35F, 35(G), 35(G)(2)
High Courts22 Mar 2018Disposed Of
Amar Singh Bhuriya Vs Public Health And Family Welfare Department
Madhya Pradesh High Court · (2018) 03 MP CK 0120
Constitution of India — Article 21, 309
High Courts22 Mar 2018Dismissed
M/S Gtm Teleshopping Pvt. Ltd. Vs Central Excise And Service Tax
Madhya Pradesh High Court · (2018) 03 MP CK 0119
Drugs and Cosmetics Act, 1940 — Section 3(a)Central Excise Rules, 2002 — Rule 26
High Courts21 Mar 2018Allowed
Shashi Khare Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0118
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 198A, 506Dowry Prohibition Act, 1961— Section 3, 4
High Courts21 Mar 2018Dismissed
Rajesh Dubey Vs Smt. Rachna Tiwari And Anr.
Madhya Pradesh High Court · (2018) 1 MPWN 126 : (2018) 2 MPLJ 269
Code Of Criminal Procedure, 1973 — Section 125, 125(3), 166, 397, 401
High Courts21 Mar 2018Dismissed
Dattatray Musalgaonkar Shastri Vs M.P. Board Of Secondary Education And Another
Madhya Pradesh High Court · (2018) 03 MP CK 0116
Constitution of India — Article 226, 227Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts21 Mar 2018Dismissed
Ramdev Ginning Factory Vs M/S. Goldy Contractors And Developers & Ors
Madhya Pradesh High Court · (2018) 03 MP CK 0115
Constitution of India — Article 226Transfer of Property Act, 1882 — Section 54, 55(4)(b)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17
High Courts21 Mar 2018Dismissed
Deepak @ Punchha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0114
Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts21 Mar 2018Dismissed
Madhya Pradesh Audhyogik Kendra Vikas Nigam (Indore) Ltd. Through Mr. R.K. Bhanwar Vs Sti India Limited Through Arun Mehta
Madhya Pradesh High Court · (2018) 03 MP CK 0113
Civil Procedure Code, 1908 — Section 114, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33 Order 47 Rule 1
High Courts21 Mar 2018Dismissed
Ujyar Singh, S/O Heera Singh Lodhi & 4 Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0112
Indian Penal Code, 1860 — Section 97, 148, 149, 302, 324Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Mar 2018Dismissed
Suryabhan Singh Gond @ Chhotkawa Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 03 MP CK 0111
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 201, 302Indian Evidence Act, 1872 — Section 27