High Courts13 Apr 2018Allowed

Rajendra Vs. Central Bureau Of Investigation

Madhya Pradesh High Court · (2018) 04 MP CK 0059

Constitution of India — Article 356(1)Code Of Criminal Procedure, 1973 — Section 164, 173, 197, 397, 401Indian Penal Code, 1860 — Section 193, 218, 323, 342, 343, 344, 365, 367, 504
High Courts11 Apr 2018Allowed

Sunita Vs Smt. Raziya

Madhya Pradesh High Court · (2018) 04 MP CK 0090

Code Of Civil Procedure, 1908 — Section 100 Rule Order 6 Rule 17Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 13, 13(1), 13(2), 13(6)