High Courts14 Jun 2018
Dilip Kumar Choudhary Vs South Eastern Coalfields Limited
Madhya Pradesh High Court · (2018) 06 MP CK 0027
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 42 of 88
High Courts14 Jun 2018Dismissed
Lakhan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0026
Code Of Criminal Procedure, 1973 — Section 299, 438, 482Indian Penal Code, 1860 — Section 120B, 193, 420, 467, 468, 471
High Courts14 Jun 2018Disposed Off
Naripati Rawat Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2018) 06 MP CK 0025
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 482Indian Penal Code, 1860 — Section 394, 323, 406, 506
High Courts12 Jun 2018
Raghuveer Gurjar & Anr Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 393Arms Act, 1959 — Section 25, 27
High Courts12 Jun 2018
Sultan Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 336, 337, 395, 397
High Courts12 Jun 2018
Rakesh Kushwah And Anr. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts12 Jun 2018
Maneesh Sharma Vs State Of Madhya Pradesh Thr
Madhya Pradesh High Court · (2018) 06 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25, 27Madhya Pradesh Dakaity Avam Vyapaharan Prabhavit Kshetra Ahdiniyam, 1981 — Section 11, 13
High Courts12 Jun 2018Disposed Off
Okolpita Bhattacharjee Vs Indian Air Force Educational And Cultural Society Thr
Madhya Pradesh High Court · (2018) 06 MP CK 0020
Constitution of India, 1950 — Article 226Public Premises (Eviction of Un-authorized Occupants) Act, 1971 — Section 5(1)
High Courts11 Jun 2018
Tushar Arora Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 419, 468Information Technology Act, 2000 — Section 66C, 66D
High Courts11 Jun 2018Disposed Off
Kuldeep Singh Kohali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0018
Nagar Bhumi (Adhiktam Seema Aur Vinimayan) Nirsan Adhiniyam, 1999 — Section 3, 4
High Courts11 Jun 2018Disposed Off
M/S Sukhdeo Prasad Goenka Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0017
High Courts11 Jun 2018Dismissed
Smt. Suabai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0016
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts11 Jun 2018Dismissed
Artemis Greenland Infraway Pvt. Ltd., Indore Vs Andhra Bank, Indore And Another
Madhya Pradesh High Court · (2018) 06 MP CK 0015
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17(1)Code of Civil Procedure, 1908 — Section 9
High Courts07 Jun 2018Allowed
Nitesh Chugh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0014
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts07 Jun 2018
Ven. Fr. H.N. Masih Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0013
Code Of Criminal Procedure, 1973 — Section 301(2), 438, 438(2)Indian Penal Code, 1860 — Section 406, 420
High Courts05 Jun 2018
Karun Kamini Rajput Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0012
High Courts04 Jun 2018
Harish Shivhare Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0011
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49A, 59A
High Courts04 Jun 2018
Smt. Kavita Garg Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 188, 195
High Courts04 Jun 2018Allowed
Hemant Jatav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 325, 450, 506
High Courts04 Jun 2018Disposed Off
Surati Bai & Anr. Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 06 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 397(1)Indian Penal Code, 1860 — Section 34, 325