High Courts02 Jan 2017Allowed
Anwar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 01 MP CK 0266
Indian Penal Code, 1860, Section 34, Section 147, Section 324, Section 307, Section 323, Section 148,
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2017
1,251 judgments · page 63 of 63
High Courts02 Jan 2017Disposed Of
Kashiram (Deceased) through LRs Durgashankar and another Vs State of M.P. and others
Madhya Pradesh High Court · (2017) 01 MP CK 0249
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 161, Section 164, Section 227 - Calling for records to exerci
High Courts02 Jan 2017Disposed Of
SUBHASH BOHAT Vs STATE OF M P, & ANR.
Madhya Pradesh High Court · (2017) 01 MP CK 0164
Code of Criminal Procedure, 1973, Section 126, Section 126, Section 397, Section 397, Section 401, Section 401
High Courts02 Jan 2017Disposed Of
State of M.P. Vs Sanjay Kumar Joshi
Madhya Pradesh High Court · (2017) 01 MP CK 0122
Constitution of India, Article 227 - Power of superintendence over all courts by the High Court
High Courts02 Jan 2017
Smt. Anita Minj Vs Manoj Kumar Maurya
Madhya Pradesh High Court · (2017) 01 MP CK 0108
Code of Criminal Procedure, 1973, Section 357(3), Section 431, Section 421, Section 357 - Order to pay compensation - Money ordered to be paid recover
High Courts02 Jan 2017Disposed Off
Geeta Omre Vs Chandrakanta Rai
Madhya Pradesh High Court · (2017) AIRCC 1063 : (2017) 1 MPWN 230
Constitution Of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(c)
High Courts02 Jan 2017Dismissed
Devi Singh Kushwaha Vs Surajbhan Singh Gurjar
Madhya Pradesh High Court · (2017) 1 MPWN 187
Constitution Of India, 1950 — Article 227, 254, 254(2)Registration Act, 1908 — Section 17, 17(1)(f), 49Transfer Of Property Act, 1882 — Section 17
High Courts02 Jan 2017Dismissed
Harish Chandra Parmar Vs School Education Department
Madhya Pradesh High Court · (2017) 1 MPWN 152
Constitution Of India, 1950 — Article 16
High Courts02 Jan 2017Dismissed
Satyaprakash Aasure Vs Smt. Kalpana Asure
Madhya Pradesh High Court · (2017) CriLJ 1610 : (2017) 2 DMC 437
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)
High Courts02 Jan 2017Disposed Off
Smt. Poorva Goyal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 214
Code Of Criminal Procedure, 1973 (CrPC) — Section 161, 164, 227, 397, 401Indian Penal Code, 1860 (IPC) — Section 34, 107, 109, 294, 323, 354, 376(D), 376
High Courts02 Jan 2017Disposed Off
Kamal Singh Vs Savitri Bai
Madhya Pradesh High Court · (2017) CriLJ 1508
Civil Procedure Code, 1908 (CPC) - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 125