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Madhya Pradesh High Court judgments, 2017

1,251 judgments · page 2 of 63

High Courts12 Dec 2017Dismissed

Ramgopal Gupta Vs Ramvishal Gupta & others

Madhya Pradesh High Court · (2017) 12 MP CK 0009

Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsHindu Marriage Act, 1955, Section 9 - Restitution of conjugal rights
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High Courts06 Dec 2017Dismissed

Phool Singh Vs State of MP and another

Madhya Pradesh High Court · (2017) 12 MP CK 0007

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 6Rule 17,
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High Courts04 Dec 2017Dismissed

The Manager Vs Aminuddin

Madhya Pradesh High Court · (2017) 12 MP CK 0003

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtIndustrial Disputes Act, 1947, Section 25F, Section 25G
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High Courts29 Nov 2017Dismissed

Sushila Sahu Vs Smt. Sudha Yadav & others

Madhya Pradesh High Court · (2017) 11 MP CK 0028

Code of Criminal Procedure, 1973, Section 161, Section 162 - Examination of witnesses by police - Statements to police not to be signed-use of statements in evidenceIndian
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High Courts28 Nov 2017Disposed

Dhruv Singh and others Vs Shyamlal and another

Madhya Pradesh High Court · (2017) 11 MP CK 0027

Indian Penal Code, 1860, Section 302, Section 34, Section 307 - Punishment for murder - Acts done by several persons in furtherance of common intention - Attempt to murder
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High Courts23 Nov 2017Allowed

Sanjay Agrawal Vs Iswar Chand Jain

Madhya Pradesh High Court · (2017) 11 MP CK 0023

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtEvidence Act, 1872, Section 63, Section 65 - Secondar
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