High Courts24 Nov 2011Allowed
Mega Enterprises (M/S) Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 375 : (2012) 53 VST 422
Constitution of India, 1950 — Article 226Madhya Pradesh Value Added Tax Act, 2002 — Section 70
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 7 of 57
High Courts24 Nov 2011Dismissed
Ujjain Development Authority Vs Kailash Ghavri
Madhya Pradesh High Court · (2012) ILR (MP) 378 : (2012) 4 LLJ 20 : (2012) 2 MPJR 114 : (2013) 1 SCT 76
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts24 Nov 2011Dismissed
Nitesh Singh Pawar Vs Sainik Schools Society and Another
Madhya Pradesh High Court · (2012) ILR (MP) 94 : (2012) 2 MPHT 98
Sainik Schools Society Regulations, 1997 — Rule 10Sainik Schools Society Rules, 1997 — Rule 9.09
High Courts24 Nov 2011Dismissed
Commissioner of Income Tax Vs Shri Kamal Kishor Lath
Madhya Pradesh High Court · (2012) ILR (MP) 1103
Income Tax Act, 1961 — Section 260A, 40A
High Courts24 Nov 2011
Sambha @ Shyam Rao Pawar Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2002
Criminal Procedure Code, 1973 (CrPC) — Section 320, 397Penal Code, 1860 (IPC) — Section 326
High Courts23 Nov 2011Dismissed
Raghuraj Singh and Another Vs State of M.P
Madhya Pradesh High Court · (2012) ILR (MP) 189
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 397, 401Penal Code, 1860 (IPC) — Section 107, 306, 34, 420, 467
High Courts23 Nov 2011
Kashi Bai Vs Smt. Poona Bai
Madhya Pradesh High Court · (2011) 11 MP CK 0086
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts23 Nov 2011Dismissed
Savina Park Resorts and Tours Pvt. Ltd. Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 1 MPHT 464 : (2012) 2 MPJR 87
Constitution of India, 1950 — Article 39, 46Madhya Pradesh Land Revenue Code, 1959 — Section 158(3), 165, 165(6), 165(7), 50
High Courts23 Nov 2011Allowed
Salikram and Others Vs Keshav and Others
Madhya Pradesh High Court · (2012) ILR (MP) 157 : (2012) 1 MPHT 409 : (2000) 2 MPJR 27 : (2012) 1 MPLJ 93
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 110
High Courts23 Nov 2011Allowed
Deepak Raikwar and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 285
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts22 Nov 2011Dismissed
Akbar Khan and Others Vs Faridabai and Others
Madhya Pradesh High Court · (2012) ILR (MP) 737
Constitution of India, 1950 — Article 19, 19(1)(f)Evidence Act, 1872 — Section 114
High Courts22 Nov 2011Allowed
Anil Kumar Chourasiya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 11 MP CK 0089
High Courts22 Nov 2011
M/s Caparo Engineering India P. Ltd. and Others Vs Union of India and Others
Madhya Pradesh High Court · (2011) 11 MP CK 0083
High Courts22 Nov 2011
Shri Ramjanki Mandir Vs State of M.P. and another
Madhya Pradesh High Court · (2011) 11 MP CK 0082
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 92Madhya Pradesh Public Trust Act, 1951 — Section 25(3), 26, 26(1), 27, 27(2)
High Courts22 Nov 2011Dismissed
Pradeep Vs Chote Singh and Others
Madhya Pradesh High Court · (2011) 11 MP CK 0077
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts22 Nov 2011
Ramnath @ Rammu Gond and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 587
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 294, 300, 307, 323, 324
High Courts22 Nov 2011
Betu Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1290
Penal Code, 1860 (IPC) — Section 376, 450Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi), 3(1)(xii)
High Courts22 Nov 2011Dismissed
Montage Enterprises Pvt. Ltd. Vs Employees Provident Fund and Another
Madhya Pradesh High Court · (2011) 11 MP CK 0048
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7
High Courts22 Nov 2011Dismissed
Rampal Singh Goutam Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) 11 MP CK 0047
High Courts21 Nov 2011Allowed
Santosh Kumar Vishwakarma Vs M.P. Housing Board and Others
Madhya Pradesh High Court · (2012) 2 MPJR 176
Constitution of India, 1950 — Article 226, 227