High Courts21 Oct 2011Allowed
Bablu @ Raj Kishore Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 10 MP CK 0037
Explosive Substances Act, 1908 — Section 5, 7
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 12 of 57
High Courts21 Oct 2011
Saatibai and another Vs State of M.P. and another
Madhya Pradesh High Court · (2012) 2 MPHT 21 : (2012) 2 MPLJ 535
Court fees Act, 1870 — Section 35
High Courts21 Oct 2011Allowed
Prof. Y.P. Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 1 MPHT 50
High Courts21 Oct 2011
Gopal Dubey Vs The Municipal Corporation, Indore and others
Madhya Pradesh High Court · (2011) 3 JLJ 265
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts21 Oct 2011Allowed
Shahajad Bi and others Vs Anwar Khan and others
Madhya Pradesh High Court · (2012) ACJ 1869
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts20 Oct 2011
Dr. M.B. Sharma Nursing College Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) 10 MP CK 0064
High Courts20 Oct 2011Allowed
Saleha Bi (since deceased) now by L.Rs. Vs Najar Ali Hashmi
Madhya Pradesh High Court · (2012) 1 MPHT 175
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts20 Oct 2011Allowed
Narmada Hydroelectric Development Vs M/s Harikaran Birla Govt Contractor
Madhya Pradesh High Court · (2011) 10 MP CK 0044
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Oct 2011Allowed
M/s Gaurav Enterprises Vs The State Bank of India and Others
Madhya Pradesh High Court · AIR 2012 MP 35 : (2012) 2 BC 377 : (2012) 1 MPHT 40
Registration Act, 1908 — Section 17(1), 17(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 13(8), 2(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 9(1), 9(4), 9(6), 9(7)
High Courts20 Oct 2011
Dinesh Nagda Vs Shantibai
Madhya Pradesh High Court · AIR 2012 MP 40 : (2011) 3 JLJ 299 : (2012) 1 MPHT 490
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage (Amendment) Act, 1995 — Section 13(1)Penal Code, 1860 (IPC) — Section 102, 109, 201, 34, 494
High Courts20 Oct 2011
Rameshchandra Patel and Others Vs Special Police Establishment
Madhya Pradesh High Court · (2011) 10 MP CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11, 11(3), 11(6), 2(e)(i), 9Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110, 172, 190
High Courts20 Oct 2011
Badri Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 133 FLR 693
Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 2(n)
High Courts20 Oct 2011Dismissed
M/s. Sahara India Commercial Corp. Ltd. Vs Dr. (Smt.) Rashmi Pathak, Advocate
Madhya Pradesh High Court · (2012) 1 MPHT 178
Arbitration and Conciliation Act, 1996 — Section 11, 8Penal Code, 1860 (IPC) — Section 120, 406, 420, 467, 468
High Courts19 Oct 2011Allowed
Ram Narayan Raikwar Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 3167 : (2012) 1 MPHT 332
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2)
High Courts19 Oct 2011Dismissed
GEI Industrial Systems Ltd. Vs Bharat Heavy Electricals Ltd.
Madhya Pradesh High Court · AIR 2012 MP 44 : (2011) ILR (MP) 3192
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts19 Oct 2011
Chhotelal and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 581
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 300
High Courts19 Oct 2011
Maihar Cement Ltd. Vs Commissioner of I.T. (TDS)
Madhya Pradesh High Court · (2011) 10 MP CK 0046
Income Tax Act, 1961 — Section 220(6)
High Courts19 Oct 2011Dismissed
Smt. Soniya Bai Ramswaroop Morya Vs Dr. Pramod Sharma and Others
Madhya Pradesh High Court · AIR 2012 MP 21
Civil Procedure Code, 1908 (CPC) — Section 96Fatal Accidents Act, 1855 — Section 1ALimitation Act, 1963 — Section 5
High Courts19 Oct 2011Dismissed
Mahendra @ Raja Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 10 MP CK 0007
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7(1), 7APenal Code, 1860 (IPC) — Section 34, 363, 366, 376, 506
High Courts18 Oct 2011
Man Khan Vs Mohanlal Yadav and Others
Madhya Pradesh High Court · (2012) 3 MPLJ 632 : (2013) 1 RCR(Civil) 471
Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 2, 35, 36, 61