High Courts12 Mar 2010Dismissed
Pradeep Dantre Vs State of M.P. and Another
Madhya Pradesh High Court · (2010) ILR (MP) 2045
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2010
974 judgments · page 39 of 49
High Courts11 Mar 2010Allowed
Ashwin Verma Vs Ravikant and Others
Madhya Pradesh High Court · (2011) ACJ 1072
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Mar 2010
Anwar @ Annu and Gopal Tanki and Another Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 1800 : (2010) 3 MPHT 12
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Mar 2010Allowed
Hariram Patel Vs State of M.P.
Madhya Pradesh High Court · (2011) 4 Crimes 284 : (2012) 1 RCR(Criminal) 804
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 165(A), 4(1)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 4(1), 7
High Courts11 Mar 2010
Subodh and Another Vs Narendra Singh and Others
Madhya Pradesh High Court · (2010) 2 MPJR 183
Motor Vehicles Act, 1988 — Section 173
High Courts10 Mar 2010
Laxman and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 4 MPJR 175
Criminal Procedure Code, 1973 (CrPC) — Section 154, 374Penal Code, 1860 (IPC) — Section 148, 294, 302, 307, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts10 Mar 2010
Mushtafa Khan Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 126 FLR 406
High Courts10 Mar 2010Dismissed
Shiv Dayal Soni Vs Prabha Soni and Others
Madhya Pradesh High Court · (2010) 5 MPHT 356
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 401
High Courts10 Mar 2010Dismissed
Dr. Aminul Khan Vs State of M.P.
Madhya Pradesh High Court · (2010) 5 MPHT 385
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 149, 302, 307
High Courts10 Mar 2010Allowed
Ujjain Charitable Trust Hospital and Research Centre and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2010) 03 MP CK 0014
Minimum Wages Act, 1948 — Section 5, 6
High Courts09 Mar 2010
Shivnarayan Vs Sheikh Nizam and Others
Madhya Pradesh High Court · (2011) 2 TAC 436
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Mar 2010
Kamal Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 1797
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts09 Mar 2010Allowed
Mehboob Khan and Another Vs State of M.P.
Madhya Pradesh High Court · (2010) 4 MPHT 468
Criminal Procedure Code, 1973 (CrPC) — Section 2, 260, 260(1), 262, 322Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Mar 2010
Krishna Vs State of M.P.
Madhya Pradesh High Court · (2011) 1 MPHT 140
Evidence Act, 1872 — Section 12, 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 68Penal Code, 1860 (IPC) — Section 302
High Courts09 Mar 2010Allowed
Mahesh Vs Ramakant
Madhya Pradesh High Court · (2010) 3 BC 436 : (2010) 4 MPHT 472 : (2011) 6 RCR(Criminal) 2257
Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts09 Mar 2010
Atofina Catalyst (India) Limited and Another Vs Yadav Prasad
Madhya Pradesh High Court · (2010) 2 LLJ 574
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts09 Mar 2010Allowed
S.R. Poltry Farm through Shoukat Ali Rehmat Ali and Others Vs M.P.W.R.E.C. Ltd.
Madhya Pradesh High Court · (2010) 4 MPHT 416
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(8)Electricity Act, 2003 — Section 135, 135(2), 150, 151Penal Code, 1860 (IPC) — Section 187
High Courts09 Mar 2010Allowed
Anil Jain and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1380 : (2010) 5 MPHT 330
Central Motor Vehicles Rules, 1989 — Rule 203, 204, 239, 239(2)(1)Motor Vehicles Act, 1939 — Section 76, 91Motor Vehicles Act, 1988 — Section 117, 138, 68, 69(2), 96(1)
High Courts09 Mar 2010Dismissed
Pankaj Dosaj and others Vs State of M.P. and another
Madhya Pradesh High Court · (2010) 3 MPLJ 445
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts09 Mar 2010Dismissed
Badri Prasad Vs Anto Bai
Madhya Pradesh High Court · (2010) 3 MPLJ 450
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401