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Madhya Pradesh High Court judgments, 2010

974 judgments · page 31 of 49

High Courts30 Apr 2010Allowed

Vijay Kumar Palliwal Vs State of M.P.

Madhya Pradesh High Court · (2012) 1 Crimes 9

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 193, 420, 420A, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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High Courts29 Apr 2010Dismissed

State of M.P. Vs Vinayak Rao

Madhya Pradesh High Court · (2010) ILR (MP) 2154

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 20
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High Courts29 Apr 2010Allowed

Parasram Vs Arvind and Others

Madhya Pradesh High Court · (2010) CriLJ 4650 : (2010) 4 MPJR 120 : (2011) 7 RCR(Criminal) 2018

Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 401, 482Evidence Act, 1872 — Section 117, 76, 77
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High Courts29 Apr 2010Dismissed

Than Singh Vs Majboot Singh and Others

Madhya Pradesh High Court · (2010) ILR (MP) 23 : (2010) 3 MPHT 435 : (2010) 3 MPJR 288 : (2010) 3 MPLJ 379

Civil Procedure Code, 1908 (CPC) — Section 2Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
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High Courts29 Apr 2010Dismissed

UCO Bank (Nationalized Bank) Vs Shankar Enterprises through V.M .Gaur (Dead) through Legal Representative, Smt. Achal Gaur Widow of Late V.M. Gaur, Rajendra Kumar Jetli, Vishwamitra Gaur (Dead) through Legal Representative (Smt. Achal Gaur and Others) and Jagdish Prasad Sharma, Deputy Accounts Officer, J.C. Mills

Madhya Pradesh High Court · (2010) ILR (MP) 2157 : (2010) 3 MPHT 441 : (2010) 2 MPJR 234 : (2010) 3 MPLJ 67 : (2011) 2 RCR(Civil) 332

Civil Procedure Code, 1908 (CPC) — Section 34
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High Courts29 Apr 2010

Ramcharan and Others Vs Govind Singh and Others

Madhya Pradesh High Court · (2011) 1 JLJ 187 : (2010) 2 MPJR 274 : (2010) 3 MPLJ 417

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Evidence Act, 1872 — Section 106, 35Madhya Pradesh Municipalities Act, 1961 — Section 20
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High Courts28 Apr 2010Allowed

Smt. Meena Rathore Vs CBI, ACB

Madhya Pradesh High Court · (2011) CriLJ 891 : (2010) ILR (MP) 30 : (2011) 7 RCR(Criminal) 2194

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 195, 195(1), 2Penal Code, 1860 (IPC) — Section 120(B), 155(2), 172, 173, 174Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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