High Courts06 Jul 2010Allowed

Anil Kumar Singhal Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2010) 4 MPHT 386 : (2010) 4 MPJR 375 : (2011) 6 RCR(Criminal) 1185

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 374(2)Penal Code, 1860 (IPC) — Section 302, 306, 330, 34, 348
High Courts06 Jul 2010

In Re: Smt. Suchitra Dubey

Madhya Pradesh High Court · (2010) 5 MPHT 336 : (2011) 1 MPJR 78 : (2011) 1 MPLJ 656 : (2011) 7 RCR(Criminal) 840

Constitution of India, 1950 — Article 235Motor Vehicles Act, 1988 — Section 12
High Courts05 Jul 2010Dismissed

In Reference

Madhya Pradesh High Court · (2010) ILR (MP) 2405 : (2010) 4 MPHT 161 : (2010) 3 MPJR 318

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 157, 32Penal Code, 1860 (IPC) — Section 302, 307, 309, 354(3)
High Courts01 Jul 2010Dismissed

Ajay Jagdish Sharma Vs State of M.P. and Another

Madhya Pradesh High Court · (2010) CriLJ 4181 : (2010) 3 MPJR 229 : (2011) 6 RCR(Criminal) 371

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 177, 178, 482Dowry Prohibition Act, 1961 — Section 4