High Courts31 Aug 2010
United India Insurance Company Vs Brijkishore Jatav and Another
Madhya Pradesh High Court · (2011) 1 TAC 1015
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2010
974 judgments · page 16 of 49
High Courts31 Aug 2010Allowed
Mamta and another Vs Home Singh and another
Madhya Pradesh High Court · (2011) ACJ 2442
Motor Vehicles Act, 1988 — Section 163A, 163A(2), 173
High Courts31 Aug 2010
Jagdish Singh Vs Rajmal Jalori (dead) through L.Rs., Virendra Kumar Jalori and others
Madhya Pradesh High Court · (2010) 4 MPLJ 502
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1), 14(1)
High Courts31 Aug 2010Dismissed
Ghanshyamdas and Co. Vs Commissioner of Commercial Tax, Madhya Pradesh and Others
Madhya Pradesh High Court · (2011) 37 VST 472
Madhya Pradesh Commercial Tax Act, 1994 — Section 16, 17, 4A, 9, 9B
High Courts30 Aug 2010
Mukesh Vs State of M.P. and others
Madhya Pradesh High Court · (2011) 1 RCR(Criminal) 599
Constitution of India, 1950 — Article 14, 141, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 171, 55Evidence Act, 1872 — Section 114
High Courts30 Aug 2010
Sanjay Yadav and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2011) 1 MPHT 332 : (2011) 2 MPLJ 277 : (2011) 7 RCR(Criminal) 763
National Security Act, 1980 — Section 12(1), 3(2)Penal Code, 1860 (IPC) — Section 302
High Courts30 Aug 2010Allowed
Kishanlal Choudhary and Budharam Vishnoi Vs State of M.P. thro' P.S. Manasa
Madhya Pradesh High Court · (2010) 5 MPHT 379
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 52A, 67, 8
High Courts30 Aug 2010
Ranveer Singh and Others Vs State of M.P.
Madhya Pradesh High Court · AIR 2011 MP 27 : (2011) ILR (MP) 1 : (2010) 5 MPHT 137 : (2010) 3 MPJR 347 : (2010) 4 MPLJ 178
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BLand Acquisition Act, 1894 — Section 11(6), 6Madhya Pradesh Land Revenue Code, 1959 — Section 1, 10, 100, 101, 108
High Courts27 Aug 2010
Satya Prakash and others Vs Bhagwan Das
Madhya Pradesh High Court · (2010) ILR (MP) 2603 : (2010) 4 MPJR 86 : (2010) 4 MPLJ 421
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts27 Aug 2010Allowed
State of Madhya Pradesh and Another Vs Suresh Khandelwal
Madhya Pradesh High Court · (2011) ILR (MP) 823 : (2010) 5 MPHT 373 : (2010) 4 MPLJ 706 : (2011) 112 RD 648
Stamp Act, 1899 — Section 47A(4)
High Courts27 Aug 2010Dismissed
Gaya Prasad and Others Vs Pradumn Prasad and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2343 : (2010) 4 MPLJ 311
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts27 Aug 2010Allowed
Kamala Bai (Smt.) Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2011) 1 MPJR 95
High Courts26 Aug 2010Allowed
Ghanshyam Narain Dubey Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 762
Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
High Courts26 Aug 2010Allowed
Dinesh Vs Union of India (UOI)
Madhya Pradesh High Court · (2011) ILR (MP) 210
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 55, 57, 8
High Courts26 Aug 2010
Dinesh Lodhi and Another Vs Smt. Rekha Agrawal and Others
Madhya Pradesh High Court · (2011) ACJ 1866 : (2011) 2 TAC 885
High Courts26 Aug 2010Dismissed
State of M.P. Vs Bardichand
Madhya Pradesh High Court · (2010) 5 MPHT 233
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 55, 8
High Courts26 Aug 2010Allowed
Smt. Basanti Mahore and Others Vs Ganesh and Another
Madhya Pradesh High Court · (2010) 08 MP CK 0053
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts26 Aug 2010Allowed
Bhaiyalal Vs New India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2010) 08 MP CK 0012
High Courts25 Aug 2010
Amar Nath and Others Vs Smt. Balbeer Kour and Others
Madhya Pradesh High Court · (2011) ACJ 1755 : (2011) 3 TAC 233
High Courts25 Aug 2010Dismissed
Rajendra Kumar Jain Vs The Krishi Upaj Mandi Samiti and Another
Madhya Pradesh High Court · (2010) 4 MPHT 441 : (2010) 4 MPJR 84 : (2010) 4 MPLJ 402
Constitution of India, 1950 — Article 226Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 32, 33, 34, 34(1), 34(3)