High Courts11 Oct 2010Allowed
Ramnaresh alias Pappu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 1 MPHT 272
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 148, 149, 302
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2010
974 judgments · page 10 of 49
High Courts08 Oct 2010Allowed
Nand Kishore Vs M.P. Road Transport Corporation and Another
Madhya Pradesh High Court · (2011) 128 FLR 192
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts08 Oct 2010Dismissed
Mohd. Ashraf and Another Vs M.P. Housing Board and Others
Madhya Pradesh High Court · (2011) ILR (MP) 182 : (2011) 1 MPLJ 444
Civil Procedure Code, 1908 (CPC) — Section 100, 9Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts06 Oct 2010Dismissed
Kanhaiyalal Vishwakarma Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 124 : (2011) 1 MPHT 20 : (2011) 1 MPLJ 472
High Courts06 Oct 2010Dismissed
Ramesh Singh Vs M.P. State Electricity Board
Madhya Pradesh High Court · (2011) 129 FLR 193 : (2011) ILR (MP) 58 : (2011) 1 MPHT 24 : (2011) 1 MPLJ 466
High Courts06 Oct 2010Allowed
Rambabu Vs Shrikrishna and Others
Madhya Pradesh High Court · (2011) ILR (MP) 671 : (2011) 1 MPHT 281 : (2011) 1 MPLJ 373
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18Constitution of India, 1950 — Article 226, 227
High Courts06 Oct 2010
Smt. Rajni Sahu Vs Smt. Asma and Others
Madhya Pradesh High Court · (2011) 1 JLJ 406 : (2011) 1 MPHT 287 : (2011) 1 MPJR 104 : (2011) 1 MPLJ 596
Civil Procedure Code, 1908 (CPC) — Section 24Madhya Pradesh Civil Courts Act, 1958 — Section 3, 4, 7Madhya Pradesh Municipalities (Election Petition) Rules, 1962 — Rule 2
High Courts06 Oct 2010Dismissed
Jagdish and Another Vs Achhelal and Others
Madhya Pradesh High Court · (2011) ILR (MP) 756
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 169(2), 185(2), 51Transfer of Property Act, 1882 — Section 53A
High Courts06 Oct 2010Allowed
Hari Charan Soni Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 2 MPHT 419 : (2011) 2 MPJR 35 : (2011) 1 MPLJ 424
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 16(1)Limitation Act, 1963 — Section 2Madhya Pradesh Municipal Employees Recruitment and Conditions of Service Rules, 1968 — Rule 12, 15, 16, 4, 5
High Courts06 Oct 2010
Smt. Manju Tomar Vs Smt. Anjali Jain and Others
Madhya Pradesh High Court · (2011) ILR (MP) 544
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 7 Rule 11Limitation Act, 1963 — Section 14, 14(1)Madhya Pradesh Municipalities Act, 1961 — Section 20
High Courts05 Oct 2010
Satyendra Pratap Singh Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 400 : (2011) 3 MPHT 11
Constitution of India, 1950 — Article 14Madhya Pradesh Vishesh Sashastra Bal Adhiniyam, 1968 — Section 27Police Regulations — Regulation 56(3)
High Courts05 Oct 2010Allowed
Rais Khan Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 395
Notaries Act, 1952 — Section 2Notaries Rules, 1956 — Rule 13
High Courts05 Oct 2010Allowed
M. Selvendran Vs Labour Commissioner and Others
Madhya Pradesh High Court · (2011) 2 LLJ 571 : (2011) 2 MPJR 66
Industrial Disputes Act, 1947 — Section 10(1)(c), 29, 34
High Courts04 Oct 2010
Manish Vs Ansar Ali and Others
Madhya Pradesh High Court · (2012) ACJ 1192 : (2011) 3 TAC 251
Motor Vehicles Act, 1988 — Section 165(1), 166, 173
High Courts04 Oct 2010Allowed
Industrial Security Association Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 392 : (2011) 1 MPHT 89 : (2011) 1 MPJR 112 : (2011) 1 MPLJ 359
Constitution of India, 1950 — Article 12, 21
High Courts04 Oct 2010Dismissed
Shabbar Hussain and Others Vs Ram Dayal and Others
Madhya Pradesh High Court · (2011) 1 MPHT 186 : (2011) 3 MPJR 380 : (2011) 1 RCR(Rent) 243
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 96Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 2(1), 2(1)
High Courts04 Oct 2010
Billan Khan and Another Vs Sardar Khan and Others
Madhya Pradesh High Court · (2011) 1 MPHT 46 : (2011) 1 MPLJ 399
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 2010
Dev Vrat Mishra Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) 2 MPHT 474 : (2011) 1 MPJR 44 : (2011) 2 MPLJ 365 : (2011) 8 RCR(Criminal) 1653
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 227, 228Madhya Pradesh Lokayukt Evam Up-Lokayukt (Investigation) Rules, 1982 — Rule 16
High Courts04 Oct 2010
Jagdishchandra Vs Kailash and Others
Madhya Pradesh High Court · (2011) 3 TAC 202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 11Motor Vehicles Act, 1988 — Section 173
High Courts01 Oct 2010Dismissed
Netlal Vs Thagi Bai (dead) through L.R. Marotirao
Madhya Pradesh High Court · (2011) ILR (MP) 278 : (2010) 2 MPHT 462 : (2010) 3 MPJR 240 : (2011) 2 MPLJ 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35, Order 41 Rule 5, 115, 47, 48Limitation Act, 1963 — Article 136, 182, 9