High Courts18 Sept 2007Dismissed
Jagdish and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 09 MP CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 161, 294, 374Penal Code, 1860 (IPC) — Section 100, 103, 302, 304, 307
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 12 of 51
High Courts18 Sept 2007
Municipal Corporation Vs Arvind Jain and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1132 : (2007) 3 JLJ 414 : (2007) 4 MPHT 173 : (2007) 4 MPLJ 402
Constitution of India, 1950 — Article 227
High Courts18 Sept 2007Allowed
Narendra Chauksey Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1391 : (2008) 1 MPHT 194
High Courts18 Sept 2007Dismissed
Babulal Jain Vs Kewalchand Jain
Madhya Pradesh High Court · (2008) 1 BC 592 : (2007) 4 MPHT 371 : (2007) 4 MPLJ 605
Negotiable Instruments Act, 1881 (NI) — Section 138, 5, 6, 9
High Courts18 Sept 2007
Haji Mohd. Vs Ravindra and Others
Madhya Pradesh High Court · (2009) ACJ 31
Motor Vehicles Act, 1988 — Section 146
High Courts18 Sept 2007Dismissed
Naresh Sharma Vs Commissioner-cum-Registrar Co-operative Society, Bhopal and Others
Madhya Pradesh High Court · (2009) 1 MPLJ 59
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64Madhya Pradesh Co-operative Societies Rules, 1962 — Rule 41(2)
High Courts18 Sept 2007
Madhvi Khambra (Dr.) Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 4 MPLJ 539
High Courts17 Sept 2007
Commissioner of Income Tax Vs Vijay Foundary and Engg. Works
Madhya Pradesh High Court · (2007) 09 MP CK 0109
Finance Act, 1983 — Section 43BFinance Act, 1987 — Section 43BIncome Tax Act, 1961 — Section 139(1), 143(3), 154, 256(2), 263
High Courts17 Sept 2007
Smt. Hira Kumari and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1124 : (2008) 3 MPJR 74 : (2008) 1 MPLJ 49
Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 2007
Central Hatcheries Private Ltd. and Others Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2007) 09 MP CK 0056
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 254, 260A, 261, 66
High Courts17 Sept 2007
Durga Prasad and Others Vs Laxminarayan deceased through L.Rs.
Madhya Pradesh High Court · (2008) 3 MPHT 233 : (2008) 2 MPLJ 23
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts14 Sept 2007
Ashok Singh Bhadoria Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 09 MP CK 0080
Constitution of India, 1950 — Article 21A, 226, 227Penal Code, 1860 (IPC) — Section 307
High Courts14 Sept 2007Dismissed
M.P. Food Products Ltd. Vs M.P. Agro Industries Development Corporation Ltd.
Madhya Pradesh High Court · (2008) 2 ARBLR 224 : (2008) 1 MPLJ 367
Arbitration Act, 1940 — Section 39
High Courts14 Sept 2007Dismissed
Kamal Singh Vs State
Madhya Pradesh High Court · (2007) ILR (MP) 1835 : (2008) 1 MPHT 371
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 149, 302, 376, 511
High Courts13 Sept 2007
The Commissioner of Income Tax Vs K.D. Wires Pvt. Ltd.
Madhya Pradesh High Court · (2010) 323 ITR 257
Constitution of India, 1950 — Article 254Income Tax Act, 1961 — Section 145, 254, 260A
High Courts13 Sept 2007Dismissed
Mukesh Ahirwar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 09 MP CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Sept 2007
Commissioner of Income Tax Vs Smt. Madhu Bai Lodha
Madhya Pradesh High Court · (2007) 213 CTR 496 : (2009) 316 ITR 338 : (2008) 169 TAXMAN 147 : (2007) 213 TTJ 496
Income Tax Act, 1961 — Section 260A
High Courts13 Sept 2007Dismissed
Prof. A.D.N. Bajpai Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2010) ILR (MP) 1235 : (2008) 1 MPHT 463 : (2008) 1 MPLJ 401
Constitution of India, 1950 — Article 226
High Courts12 Sept 2007
Smt. Paramjeet Kaur Bamba Vs Smt. Jasbir Kaur Wadhwa
Madhya Pradesh High Court · (2007) ILR (MP) 1265 : (2008) 1 JLJ 117 : (2007) 4 MPHT 238
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23C, 23D
High Courts11 Sept 2007Dismissed
Asgarali and Another Vs Mohandas
Madhya Pradesh High Court · (2008) 1 MPLJ 561
Civil Procedure Code, 1908 (CPC) — Section 100, 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)