High Courts10 Jan 2006Allowed
M.P. Electricity Board Vs Manoj Kumar and others
Madhya Pradesh High Court · (2006) 2 MPLJ 432
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2006
1,088 judgments · page 53 of 55
High Courts10 Jan 2006
Commissioner of Sales Tax, M.P. Vs M/S Eastern Air Products (P) Ltd., Bhopal
Madhya Pradesh High Court · (2006) ILR (MP) 428 : (2006) 3 MPLJ 184
Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 17(3)(b)
High Courts10 Jan 2006Dismissed
Ghasiram Garewal through L.Rs.. Vs Sharifa Bai and others
Madhya Pradesh High Court · (2006) 4 MPLJ 460
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f)
High Courts10 Jan 2006Allowed
Kusumchand Sharadchand and Another Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2006) 201 CTR 385(1) : (2006) 286 ITR 370 : (2006) 2 MPLJ 18 : (2006) 153 TAXMAN 458
Income Tax Act, 1961 — Section 2(31), 271(1), 276C, 277, 278Penal Code, 1860 (IPC) — Section 420, 511
High Courts10 Jan 2006Dismissed
Jaipal Singh Vs Girish Chandra Patwa and others
Madhya Pradesh High Court · (2006) 3 MPLJ 600
Madhya Pradesh Municipalities Act, 1961 — Section 21, 24, 24(1)(c), 35, 45Representation of the People Act, 1951 — Section 97, 97(1)
High Courts10 Jan 2006
Regional Director, Employees' State Insurance Corporation and Others Vs Ram Kumar Suresh Kumar Timber Merchant
Madhya Pradesh High Court · (2006) 110 FLR 698 : (2006) 1 MPLJ 519
Employees State Insurance Act, 1948 — Section 75, 82
High Courts10 Jan 2006Dismissed
State of M.P. and Others Vs Gwalior Rice Products and Others
Madhya Pradesh High Court · (2007) 1 MPLJ 191
Arbitration Act, 1940 — Section 11, 12, 17, 22State Financial Corporations Act, 1951 — Section 29
High Courts09 Jan 2006Allowed
Dharmendra Vs State of M.P.
Madhya Pradesh High Court · (2006) 1 MPLJ 436
Criminal Procedure Code, 1973 (CrPC) — Section 391, 482
High Courts09 Jan 2006
Mangleshwar Singh Vs Vijay and Others
Madhya Pradesh High Court · (2006) 1 JLJ 356
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 401(3)Penal Code, 1860 (IPC) — Section 294, 304, 307, 326, 332
High Courts09 Jan 2006
Bank of India Vs Earnest Health Care Ltd.
Madhya Pradesh High Court · (2008) 86 SCL 230
Companies Act, 1956 — Section 433(e)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts09 Jan 2006Dismissed
Smt. Sharda Vs Purushottam
Madhya Pradesh High Court · (2006) 2 MPHT 102 : (2006) 1 MPLJ 600 : (2006) 2 RCR(Criminal) 487
Criminal Procedure Code, 1973 (CrPC) — Section 125, 25(1), 397Penal Code, 1860 (IPC) — Section 494
High Courts09 Jan 2006
Laxmichand Dayabhai (Exports) Company Vs Prestige Food Ltd.
Madhya Pradesh High Court · (2007) 1 BC 196 : (2009) 149 CompCas 235 : (2006) 6 CompLJ 331
Companies Act, 1956 — Section 433Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 22
High Courts09 Jan 2006Allowed
Satna Cement Works and others Vs Divisional Assistant Commissioner, Commercial Tax and others
Madhya Pradesh High Court · (2006) 3 MPLJ 442
Central Sales Tax Act, 1956 — Section 10A
High Courts09 Jan 2006
Hare Singh Solanki Vs Ramaji Marathe and Others
Madhya Pradesh High Court · (2006) 4 ACC 683
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jan 2006Dismissed
Rajesh Kumar Motilal Soni Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 153 TAXMAN 536
Income Tax Act, 1961 — Section 260A, 260A(4)
High Courts06 Jan 2006Allowed
Basant Kumar Jain Vs Gulab Chandra Goyal
Madhya Pradesh High Court · (2006) 4 MPLJ 567
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(e), 12(1)(h)
High Courts06 Jan 2006Dismissed
Petcare, Division of Tetragon Chemie Pvt. Ltd., Bangalore Vs M.P. Medical and Sales Representative Association, Bhopal
Madhya Pradesh High Court · (2006) 2 MPLJ 574
Industrial Disputes Act, 1947 — Section 33C(2), 36(3)
High Courts06 Jan 2006Dismissed
Ser Singh and Others Vs Kripal Singh (deceased) through L.Rs. and Others
Madhya Pradesh High Court · AIR 2006 MP 199
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts06 Jan 2006Allowed
Triveni Sharan Mishra Vs Life Insurance Corporation of India and Others
Madhya Pradesh High Court · (2007) 2 JLJ 425 : (2006) 2 MPLJ 339
Constitution of India, 1950 — Article 14
High Courts06 Jan 2006Allowed
Dilip Kumar Suryavanshi and others Vs State of M.P. and others
Madhya Pradesh High Court · (2006) 3 MPLJ 38
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 91