High Courts17 Nov 2005Dismissed
Sunder Lal Soni Vs Smt. Namita Jain
Madhya Pradesh High Court · AIR 2006 MP 51
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12, 12(1), 5
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2005
1,119 judgments · page 7 of 56
High Courts17 Nov 2005
Bhadriya and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) CriLJ 4756
Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts17 Nov 2005Allowed
Ram Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) CriLJ 1372 : (2006) 2 MPLJ 506 : (2005) 3 MPLJ 458 : (2006) 2 RCR(Criminal) 886
Criminal Procedure Code, 1973 (CrPC) — Section 446, 446(1), 446(4), 449
High Courts17 Nov 2005
Prabhat Kumar and Others Vs Anil Kumar and Others
Madhya Pradesh High Court · (2007) 1 MPJR 134
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 40 Rule 1, 151
High Courts16 Nov 2005
Vandana and Others Vs Madanlal and Others
Madhya Pradesh High Court · (2006) 4 ACC 448
High Courts16 Nov 2005Allowed
Chhotelal Rai Vs State of M.P.
Madhya Pradesh High Court · (2007) 1 MPJR 117
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306
High Courts16 Nov 2005Dismissed
Munna Verma Vs Bhageshwari Bai Verma and others
Madhya Pradesh High Court · (2006) 1 MPLJ 459
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 9Stamp Act, 1899 — Section 35
High Courts14 Nov 2005Dismissed
Jujhar Singh Vs State of M.P.
Madhya Pradesh High Court · (2006) 1 MPLJ 356
Criminal Procedure Code, 1973 (CrPC) — Section 392Penal Code, 1860 (IPC) — Section 176, 201, 302
High Courts14 Nov 2005Dismissed
Smt. Gindia Bai Vs Eltort Ltd. Co.
Madhya Pradesh High Court · (2007) 1 MPJR 198
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17
High Courts14 Nov 2005
Ganbai and Others Vs Ganpat and Another
Madhya Pradesh High Court · (2006) 1 ACC 129
Motor Vehicles Act, 1988 — Section 173
High Courts14 Nov 2005
Kiran Sharma Vs State of M.P. and Others Babu Singh Vs CMO, Municipal Council and Others
Madhya Pradesh High Court · (2006) 1 MPHT 344
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8
High Courts12 Nov 2005Allowed
Ram Dayal and Others Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 2006 MP 172 : (2006) 1 MPLJ 306
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 100, 105, 105(1)Madhya Pradesh Land Revenue Code, 1959 — Section 162, 2(1), 57, 57(1), 57(2)
High Courts10 Nov 2005Allowed
General Manager, Sagar Dugdh Sangh Sahakari Mary Adit, Siroja Vs Mustaque Khan and another
Madhya Pradesh High Court · (2006) 1 MPJR 73 : (2006) 1 MPLJ 461
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts10 Nov 2005Allowed
Jaipal Singh Vs Rayis and Others
Madhya Pradesh High Court · (2006) 1 ACC 132 : (2006) 1 MPHT 341
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts10 Nov 2005Allowed
Asharam and Others Vs Smt. Gangabai and Others
Madhya Pradesh High Court · (2006) ILR (MP) 49 : (2006) 2 MPHT 195 : (2006) 1 MPJR 3619 : (2006) 1 MPLJ 619
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts10 Nov 2005
Reena Vs Mohd. Rafeeq and Others
Madhya Pradesh High Court · (2006) 1 ACC 690 : (2007) ACJ 769
High Courts10 Nov 2005
Bheru Singh Vs K. Ikramuddin Ansari and Another
Madhya Pradesh High Court · (2007) 1 ACC 874 : (2006) ILR (MP) 844
High Courts10 Nov 2005Dismissed
State of M.P. Vs Sant Ravindra Das Guru Swaroopanand and Others
Madhya Pradesh High Court · (2007) 1 MPJR 145
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts10 Nov 2005
Smt. Laxmi Kushwah Vs Mohan Kushwah
Madhya Pradesh High Court · (2006) 2 MPHT 211
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1), 9
High Courts09 Nov 2005
Deobala and Others Vs Padwal Janaji and Others
Madhya Pradesh High Court · (2006) 1 ACC 50 : (2007) ACJ 111
Motor Vehicles Act, 1988 — Section 163A, 173