High Courts11 Feb 2005
Rami and Others Vs Rahul Trading and Finance Pvt. Ltd. and Others
Madhya Pradesh High Court · (2005) 3 MPHT 193 : (2005) 2 MPLJ 135
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2005
1,119 judgments · page 47 of 56
High Courts11 Feb 2005Dismissed
Dukhkhu Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 3 MPHT 46 : (2005) 3 MPLJ 493 : (2005) 3 MPLJ 193
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 18, 19, 20, 9
High Courts11 Feb 2005Allowed
Sanat Kumar Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 2272 : (2005) 2 MPHT 185
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 42, 50, 52, 55
High Courts11 Feb 2005Dismissed
Tej Singh Vs State of M.P.
Madhya Pradesh High Court · (2005) 2 MPHT 369 : (2005) 2 MPLJ 31
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 52, 55
High Courts11 Feb 2005Dismissed
Sunita Sharma and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 2 DMC 272 : (2006) 1 JLJ 124 : (2005) 3 MPLJ 484
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174, 227, 228Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114
High Courts11 Feb 2005
Smt. Asha Batham Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 105 FLR 334 : (2005) 1 MPLJ 589
High Courts11 Feb 2005Dismissed
Commissioner of Income Tax-I Vs Jain Bros. (HUF)
Madhya Pradesh High Court · (2006) 150 TAXMAN 73
Income Tax Act, 1961 — Section 158BC, 260A
High Courts11 Feb 2005
State Bank of Indore Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 203 CTR 363
Income Tax Act, 1961 — Section 256(1), 263Interest Tax Act, 1974 — Section 19, 8(2)
High Courts11 Feb 2005
Rami Vs Rahul Trading and Finance Pvt. Ltd. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 135
High Courts10 Feb 2005Dismissed
P.S. Rai Vs Union of India and Others
Madhya Pradesh High Court · (2006) 1 MPLJ 147
Administrative Tribunals Act, 1985 — Section 21(1), 21(2)
High Courts10 Feb 2005
Ram Kumar Singh Vs Sate of M.R. and Others
Madhya Pradesh High Court · (2005) 1 MPJR 500
High Courts10 Feb 2005Allowed
Subhash Mekurenkur Vs M.D. M.P. Rajya Krishi Kripnon Board
Madhya Pradesh High Court · (2005) 105 FLR 955 : (2005) 2 MPLJ 43
High Courts10 Feb 2005
Nene Okugo Vs State of M. P.
Madhya Pradesh High Court · (2005) 3 MPLJ 18
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 29, 8
High Courts10 Feb 2005Allowed
Gulab Jharia Vs State of M.P.
Madhya Pradesh High Court · (2005) 2 MPHT 366
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 376(2)
High Courts10 Feb 2005Dismissed
Akil and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) CriLJ 2069
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 14, 148, 149, 307, 324
High Courts10 Feb 2005
Commissioner of Income Tax Vs Gabrial India Ltd.
Madhya Pradesh High Court · (2005) 197 CTR 281 : (2006) 282 ITR 58
Income Tax Act, 1961 — Section 194C, 2(35), 203, 204, 260AIncome Tax Rules, 1962 — Rule 31
High Courts10 Feb 2005Dismissed
State of Madhya Pradesh and Another Vs Shri P.D. Goyal
Madhya Pradesh High Court · (2005) 2 MPHT 286
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19
High Courts10 Feb 2005
Amit Kumar Tiwari Vs Malta Bai and Others
Madhya Pradesh High Court · (2005) 4 ACC 70 : (2006) ACJ 2593 : (2005) 2 MPLJ 466
Motor Vehicles Act, 1988 — Section 166, 166(3)
High Courts10 Feb 2005Allowed
Mohd. Arif and others Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 335
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 307, 323
High Courts10 Feb 2005Allowed
Badrilal Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 33