High Courts09 Jan 2003Allowed
Prof. R.K. Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 2 MPJR 72
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 51 of 52
High Courts08 Jan 2003Allowed
Brij Nandan Prasad Tiwari Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 325
Madhya Pradesh Land Revenue Code, 1959 — Section 162
High Courts08 Jan 2003
Beni Bai and Another Vs Chhandilal and Another
Madhya Pradesh High Court · (2005) ACJ 816
High Courts08 Jan 2003
Shramadham Uchchatar Madhyamik Vidyalaya Sanchalan Samiti and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2004 MP 108 : (2004) 1 JLJ 179 : (2003) 2 MPLJ 377
Constitution of India, 1950 — Article 226Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 2, 31A, 4(1), 40
High Courts08 Jan 2003
Ashok Sales Co. and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2004) CriLJ 3275
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 7
High Courts08 Jan 2003Dismissed
Union of India (UOI) Vs H.B. Lalwani
Madhya Pradesh High Court · (2004) 2 MPHT 1
Arbitration and Conciliation Act, 1996 — Section 11(6), 16
High Courts08 Jan 2003
M.P. Financial Corporation Vs Purna Gases Pvt. Ltd.
Madhya Pradesh High Court · (2003) 3 BC 368
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts08 Jan 2003Dismissed
Santosh Solanki Vs M.P. State Civil Supplies Corporation Ltd. and Another
Madhya Pradesh High Court · (2003) 97 FLR 408 : (2003) 2 LLJ 788 : (2003) 3 MPHT 179
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts08 Jan 2003Allowed
Mst. Somwati Tiwari and Others Vs People in General
Madhya Pradesh High Court · AIR 2003 MP 278 : (2003) 1 MPHT 340 : (2003) 3 MPLJ 512 : (2003) 3 MPLJ 2512
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Succession Act, 1925 — Section 371, 372
High Courts07 Jan 2003
Surash Kumar Davani Vs Shashikant Agarwal and Others
Madhya Pradesh High Court · (2005) 3 ACC 515
High Courts07 Jan 2003
Ramji Lal and Others Vs Omkar Lal and Others
Madhya Pradesh High Court · (2004) ACJ 238
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 Jan 2003Allowed
Suresh Kumar Davani Vs Shashikant Agrawal and Others
Madhya Pradesh High Court · (2005) 3 ACC 515 : (2005) ACJ 1028
High Courts07 Jan 2003
Smt. Laxmi Devi Dwivedi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) ACJ 106 : (2003) 1 MPHT 544
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts07 Jan 2003Dismissed
Shree Amarlal Kirana Stores Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2004) 170 ELT 525 : (2004) 267 ITR 48 : (2004) 138 TAXMAN 263
Finance Act, 1998 — Section 95
High Courts06 Jan 2003Allowed
Mohmed Iqbal and Others Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (2004) 2 ACC 488 : (2004) ACJ 311
High Courts06 Jan 2003Allowed
Man Industries (India) Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 367
High Courts06 Jan 2003Allowed
Nattha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 2222 : (2003) 1 MPJR 366 : (2003) 1 MPLJ 613
Penal Code, 1860 (IPC) — Section 300
High Courts06 Jan 2003Allowed
Basantibai Vs Kailashdas and Others
Madhya Pradesh High Court · (2003) 3 ACC 442 : (2004) ACJ 628
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jan 2003Dismissed
Babita Lilhare Vs Surendra Rana and others
Madhya Pradesh High Court · (2004) 1 MPLJ 27
Madhya Pradesh Panchayat Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts04 Jan 2003
Saadat Mohammad Khan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 2 MPJR 114
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(3)