High Courts03 Feb 2003
Dinesh Vs Rajendra and Others
Madhya Pradesh High Court · (2003) 3 ACC 430
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 45 of 52
High Courts31 Jan 2003
Girdharilal Kesharwani Vs Naresh Golchha and others
Madhya Pradesh High Court · (2003) 2 MPLJ 454
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts31 Jan 2003Dismissed
National Insurance Co. Ltd. Vs Sugan Bai and Others
Madhya Pradesh High Court · (2003) 2 ACC 349 : (2005) ACJ 1547
High Courts31 Jan 2003
Hargyan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 2936 : (2003) 3 MPLJ 171 : (2003) 3 RCR(Criminal) 670
Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 379
High Courts31 Jan 2003Allowed
Chanda Devi Vs Rajendra Singh and Others
Madhya Pradesh High Court · (2004) 3 ACC 860 : (2004) ACJ 634
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts31 Jan 2003Allowed
Rachna Choubey Vs Rani Durgawati University, Jabalpur
Madhya Pradesh High Court · (2003) 4 MPLJ 541
High Courts31 Jan 2003Allowed
Arun Kumar Thapar Vs Yashwant Indapurkar
Madhya Pradesh High Court · (2004) ACJ 1946 : (2003) 2 MPLJ 273
Motor Vehicles Act, 1939 — Section 2(19)
High Courts30 Jan 2003
National Insurance Co. Ltd. Vs Sudha Verma and Others
Madhya Pradesh High Court · (2003) 01 MP CK 0168
High Courts30 Jan 2003Allowed
Bhagwati Bai and others Vs State of M.P. and another
Madhya Pradesh High Court · (2004) 3 MPLJ 200
Land Acquisition Act, 1894 — Section 18, 31
High Courts30 Jan 2003
Shantabai Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 DMC 529
Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Jan 2003
I.M. Siddiqui Vs Mohd. Rafiq and Others
Madhya Pradesh High Court · (2006) 1 ACC 633
High Courts30 Jan 2003
(Kumari) Aruna Shukla Vs The Chairman, Madhyamic Shiksha Mandal Bhopal and Others
Madhya Pradesh High Court · (2004) 2 MPJR 135
High Courts30 Jan 2003Allowed
National Insurance Co. Ltd. Vs Smt. Sudha Verma and Others
Madhya Pradesh High Court · (2005) ACJ 772 : (2003) 2 MPHT 12
Motor Vehicles Act, 1939 — Section 95(2)
High Courts30 Jan 2003
Vijay Kumar Arya Vs Ashok Rathore and Others
Madhya Pradesh High Court · (2005) ACJ 327
Motor Vehicles Act, 1988 — Section 168(1)
High Courts29 Jan 2003Dismissed
Hariram and Others Vs State of M. P.
Madhya Pradesh High Court · (2003) 3 MPLJ 344
Penal Code, 1860 (IPC) — Section 332, 333, 34, 353
High Courts29 Jan 2003
Rambabu Agrawal Vs State of M.P.
Madhya Pradesh High Court · (2003) 01 MP CK 0166
Stamp Act, 1899 — Section 47A, 47A(1)
High Courts29 Jan 2003
Channulal Vs Additional Commissioner, Revenue and others
Madhya Pradesh High Court · (2004) 1 MPLJ 250
Madhya Pradesh Panchayat Avam Gram Swaraj Adhiniyam, 1993 — Section 21(4)
High Courts29 Jan 2003
Badrilal Vs Najju @ Najakathullah and Others
Madhya Pradesh High Court · (2003) 2 ACC 368
High Courts29 Jan 2003Dismissed
Murarilal Vs Smt. Saraswati
Madhya Pradesh High Court · AIR 2004 MP 18 : (2003) 2 DMC 59 : (2003) 1 JLJ 288 : (2003) 3 MPHT 51 : (2003) 2 MPLJ 489
Hindu Marriage Act, 1955 — Section 13(1)
High Courts29 Jan 2003Dismissed
Yashwant Shilpkar Vs Samta Shilpkar and Another
Madhya Pradesh High Court · (2003) 2 MPHT 286
Criminal Procedure Code, 1973 (CrPC) — Section 125