High Courts23 Jul 2003Allowed
Professional Examination Board Vs Bhopal Municipal Corporation
Madhya Pradesh High Court · (2003) 4 MPHT 95 : (2003) 3 MPLJ 436
Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 135, 136
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 19 of 52
High Courts23 Jul 2003Dismissed
Kailashchandra Goyal Vs G.J. Corogation (P.) Ltd.
Madhya Pradesh High Court · (2003) 4 CompLJ 420 : (2004) 49 SCL 544
Companies Act, 1956 — Section 433, 443(2)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jul 2003Allowed
Subhadra Vs Rajendra Prasad
Madhya Pradesh High Court · (2003) 3 MPHT 452
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)Hindu Marriage Act, 1955 — Section 13
High Courts22 Jul 2003
Ashok Kumar Vs State of M.P.
Madhya Pradesh High Court · (2003) 2 MPJR 281
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts22 Jul 2003
Madan Lal Vs M.P. S.R.T.C. and Others
Madhya Pradesh High Court · (2005) 1 ACC 670
High Courts22 Jul 2003Dismissed
Sunil Sehgal Vs Chhaya Sehgal
Madhya Pradesh High Court · (2004) 2 DMC 755
Hindu Marriage Act, 1955 — Section 13(1)(B)
High Courts22 Jul 2003
Madan Lal Vs Madhya Pradesh State Road Trans. Corpn. and Others
Madhya Pradesh High Court · (2005) ACJ 1589
High Courts22 Jul 2003Allowed
Rajendra Vs Krishna Murari Sharma and Others
Madhya Pradesh High Court · (2005) ACJ 245
High Courts22 Jul 2003
Sheikh Ramzan Vs National Insurance Co. Ltd. and Another
Madhya Pradesh High Court · (2004) 3 ACC 194 : (2006) ACJ 99
High Courts22 Jul 2003
Sugarabai Vs Tata International Export Ltd. and Others
Madhya Pradesh High Court · (2004) 1 ACC 468 : (2004) ACJ 776
High Courts21 Jul 2003
Ajay Patodia Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 197 : (2003) 3 MPHT 443 : (2004) 1 MPJR 201 : (2003) 4 MPLJ 195
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 108, 306, 406
High Courts21 Jul 2003Dismissed
V.I.S.P. (P) Ltd. Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2004) 186 CTR 718 : (2004) 265 ITR 202 : (2004) 136 TAXMAN 482
Income Tax Act, 1961 — Section 68
High Courts18 Jul 2003
Kesarimal Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2004) 1 ACC 66 : (2005) ACJ 209
High Courts18 Jul 2003Allowed
State of M.P. and Another Vs Dr. Suresh Chandra Saxena and Another
Madhya Pradesh High Court · (2003) 2 MPJR 402
Administrative Tribunals Act, 1985 — Section 19(4)
High Courts18 Jul 2003Dismissed
Rajaram Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 4 MPHT 163
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 114, 117
High Courts18 Jul 2003Allowed
Gendalal (deceased) through L.Rs. Durgi Bai and Others Vs Maharani Mrunalini Devi Panwar and Another
Madhya Pradesh High Court · (2003) 4 MPHT 182
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 115Limitation Act, 1963 — Section 5
High Courts18 Jul 2003
Nawab Khan (deceased) through L.Rs. Smt. Chhamu Bai and Others Vs Gohar Khan (deceased) through L.Rs. Dilavar Khan and Others
Madhya Pradesh High Court · (2003) 4 MPHT 165
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts18 Jul 2003Dismissed
Hiru and Others Vs Sarpanch, Gram Panchayat and Another
Madhya Pradesh High Court · (2003) 4 MPHT 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100
High Courts17 Jul 2003
Anand Ram Vs Dhanpatiya Bai (dead) through her L.Rs. Mewalal and Others
Madhya Pradesh High Court · (2004) 2 MPHT 207
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2, 23, 23A
High Courts17 Jul 2003
State of Madhya Pradesh Vs Hukumchand Mills Ltd.
Madhya Pradesh High Court · (2004) 50 SCL 157
Companies Act, 1956 — Section 463Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 20(2)