High Courts11 Dec 2002Dismissed
Sagir and Another Vs Smt. Yasmin Ansari
Madhya Pradesh High Court · (2002) 5 MPHT 582 : (2003) 4 MPLJ 410 : (2003) 4 MPLJ 167
Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 2 of 51
High Courts11 Dec 2002Dismissed
Smt. Dhyani Bai Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2003) 2 MPHT 81 : (2003) 2 MPLJ 255
Evidence Act, 1872 — Section 116Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts11 Dec 2002Allowed
Jamshedji Dubash Vs Meharbai Rustumji Dubash and Others
Madhya Pradesh High Court · (2002) 12 MP CK 0001
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 2(2), 96
High Courts05 Dec 2002
Uma Sharan Vs Kashi Nath and Others
Madhya Pradesh High Court · (2003) 4 ACC 685
High Courts05 Dec 2002Allowed
Jeevanbala Vs Raj Kumar
Madhya Pradesh High Court · (2003) 1 DMC 694
Hindu Marriage Act, 1955 — Section 13, 28
High Courts05 Dec 2002
Chander Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 219 : (2003) 2 MPLJ 74
Penal Code, 1860 (IPC) — Section 100, 101, 147, 149, 302
High Courts05 Dec 2002Partly Allowed
Rajendra Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 3682 : (2003) 1 MPHT 380 : (2003) 2 MPLJ 333
Evidence Act, 1872 — Section 114, 27, 3, 45, 60Penal Code, 1860 (IPC) — Section 302, 34, 411
High Courts05 Dec 2002Allowed
Leelabai and Others Vs Jumma Khan and Others
Madhya Pradesh High Court · (2003) 3 ACC 76 : (2004) ACJ 1825
High Courts05 Dec 2002
M.H.R.K. Co-operative Multipurpose Agricultural Society, Bhopal and others Vs Land Acquisition Officer and others
Madhya Pradesh High Court · (2003) 2 MPLJ 219
Land Acquisition Act, 1894 — Section 4Urban Land (Ceiling and Regulation) Act, 1976 — Section 42
High Courts04 Dec 2002Dismissed
Raj Homes Pvt. Limited Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) 3 LLJ 626 : (2003) 2 MPLJ 572
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14(1), 3
High Courts04 Dec 2002Allowed
Kailashchandra Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 5 MPHT 524 : (2003) 3 MPLJ 260
Madhya Pradesh Panchayat Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts04 Dec 2002
Prabhudayal Ahirwar Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 512 : (2003) 3 MPLJ 88
Penal Code, 1860 (IPC) — Section 306, 34
High Courts04 Dec 2002Dismissed
Ashok Jayant Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 153 : (2003) 2 MPLJ 146
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 29, 31
High Courts04 Dec 2002
Sitaram and others Vs Sitaram and another
Madhya Pradesh High Court · (2003) 2 MPLJ 54
Penal Code, 1860 (IPC) — Section 149, 294, 302, 323, 498A
High Courts04 Dec 2002
Arun Vs Balvinder Singh and Others
Madhya Pradesh High Court · (2004) 1 ACC 474
High Courts03 Dec 2002Allowed
Sameer and Others Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (2005) ACJ 283
Penal Code, 1860 (IPC) — Section 304A, 337
High Courts03 Dec 2002
Ram Kumar and Others Vs Sampatrao and Others
Madhya Pradesh High Court · (2003) 4 ACC 664
Motor Vehicles Act, 1988 — Section 149
High Courts03 Dec 2002Dismissed
Priyanka Metals Pvt. Ltd. Vs Asstt. Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2003) 183 CTR 102 : (2004) 270 ITR 586 : (2003) 1 MPHT 548 : (2003) 133 TAXMAN 423
Income Tax Act, 1961 — Section 264(3)
High Courts03 Dec 2002Allowed
Ram Kunwar and Others Vs Sampatrao and Others
Madhya Pradesh High Court · (2004) ACJ 1360
Motor Vehicles Act, 1988 — Section 149(2)
High Courts02 Dec 2002
Shahjad Vs Virendra Singh and Others
Madhya Pradesh High Court · (2003) 3 ACC 562