COURT ARCHIVE

Madhya Pradesh High Court judgments, 2002

1,010 judgments · page 12 of 51

High Courts12 Sept 2002Dismissed

Anand Pratap Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 1 MPHT 312 : (2002) 4 MPLJ 587

General Clauses Act, 1897 — Section 6Madhya Pradesh General Clauses Act, 1957 — Section 10, 2(13)Madhya Pradesh Minor Minerals Rules, 1996 — Rule 37, 38(2)

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High Courts12 Sept 2002Partly Allowed

Dr. Basant Kumar Agrawal Vs Commissioner, Municipal Corporation and Others

Madhya Pradesh High Court · (2002) 4 MPHT 386

Constitution of India, 1950 — Article 19, 19(1)Madhya Pradesh Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Adhiniyam, 1971 — Section 2

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High Courts12 Sept 2002

K.K. Shrivastava Vs M.P. State Road Transport Corporation and others

Madhya Pradesh High Court · (2003) 2 MPLJ 60

Madhya Pradesh State Road Transport Corporation Employees Conduct, Discipline and Appeal Regulations, 1975 — Regulation 41, 41(8)

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High Courts11 Sept 2002Dismissed

Pandit GMS Fertilizers Pvt. Ltd. Vs The Recovery Officer, Debt Recovery Tribunal and Another

Madhya Pradesh High Court · (2004) 4 BC 300

Constitution of India, 1950 — Article 226, 227

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High Courts11 Sept 2002Dismissed

The Commissioner, Central Excise Vs Branch Manager, Indusind Bank Ltd. and Others

Madhya Pradesh High Court · (2002) 09 MP CK 0034

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High Courts11 Sept 2002Dismissed

Layakram and Another Vs State of M.P. and Another

Madhya Pradesh High Court · (2002) 09 MP CK 0026

Evidence Act, 1872 — Section 3, 32Penal Code, 1860 (IPC) — Section 302, 34

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High Courts11 Sept 2002Dismissed

Mohd. Idris Vs Smt. Nigar Sultana and Another

Madhya Pradesh High Court · (2003) 2 DMC 397 : (2004) ILR (MP) 698

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts09 Sept 2002

Arun Kumar Vs Smt. Gulabbai and Others

Madhya Pradesh High Court · (2003) 1 ACC 296

Motor Vehicles Act, 1988 — Section 147, 173

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High Courts09 Sept 2002

Prakash Chandra Vs Raj Kumar i @ Jyoti

Madhya Pradesh High Court · (2003) 1 DMC 556 : (2003) 2 MPLJ 324

Hindu Marriage Act, 1955 — Section 13, 24, 25, 28

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High Courts09 Sept 2002Allowed

Ramesh Kumar Goswami Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 2 MPJR 396

Madhya Pradesh Panchayat Act, 1981 — Section 4(2)

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High Courts09 Sept 2002

Om Prakash Vs Lalita Bai

Madhya Pradesh High Court · (2003) 2 DMC 213

Hindu Marriage Act, 1955 — Section 28

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High Courts06 Sept 2002

Shiv Shankar Bansal, Advocate and Another Vs Hakim Singh, T.I. and Others

Madhya Pradesh High Court · (2003) 2 ALT(Cri) 6 : (2003) 2 MPHT 531 : (2003) 2 MPLJ 79

Contempt of Courts Act, 1971 — Section 12, 19, 2

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High Courts06 Sept 2002Allowed

Ramhet and Others Vs Ajaypal Singh and Others

Madhya Pradesh High Court · (2003) 1 MPLJ 215

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

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High Courts06 Sept 2002Allowed

Ramhet and others Vs Ajaypal Singh and others

Madhya Pradesh High Court · (2003) 1 MPLJ 215

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

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High Courts04 Sept 2002

Jagdish Vs Raushalbai

Madhya Pradesh High Court · (2003) 1 DMC 587

Hindu Marriage Act, 1955 — Section 27, 28

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High Courts04 Sept 2002Dismissed

Mohanlal Badrilal Vs Hope Textiles Ltd.

Madhya Pradesh High Court · (2003) 1 CompLJ 90

Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)

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High Courts04 Sept 2002

Satyanarayan Vs State of M.P.

Madhya Pradesh High Court · (2003) 1 MPHT 39

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 279, 304A, 337Probation of Offenders Act, 1958 — Section 12, 4

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High Courts04 Sept 2002