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Madhya Pradesh High Court judgments, 1991

489 judgments · page 9 of 25

High Courts21 Aug 1991Dismissed

Hemlata Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1992) 37 MPLJ 185 : (1992) MPLJ 185

Criminal Procedure Code, 1973 (CrPC) — Section 407Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 34, 498A, 506B
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High Courts19 Aug 1991Dismissed

Kanji Vs Parmanand

Madhya Pradesh High Court · AIR 1992 MP 208 : (1993) 1 DMC 334 : (1992) 37 MPLJ 136 : (1992) MPLJ 136

Transfer of Property Act, 1882 — Section 41
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High Courts19 Aug 1991Dismissed

Sanjay Maheshwari (Dr.) Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1992) JLJ 17 : (1992) 37 MPLJ 392 : (1992) MPLJ 392

Constitution of India, 1950 — Article 141Madhya Pradesh Selection for Post-Graduation Courses (Clinical, para-Clinical and Non-clinical Courses) in Medical Colleges of Madhya Pradesh Rules, 1984 — Rule 8.1, 8.2, 8.3, 8.4
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High Courts16 Aug 1991Allowed

Asha Soni Vs Ram Swarup Soni

Madhya Pradesh High Court · (1991) 2 DMC 615 : (1994) ILR (MP) 382 : (1994) 2 MPJR 245 : (1995) 40 MPLJ 79 : (1995) MPLJ 79

Hindu Marriage Act, 1955 — Section 13(1)
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High Courts12 Aug 1991

Filomina Vs Petric

Madhya Pradesh High Court · (1991) MPLJ 860

Divorce Act, 1869 — Section 2, 23Family Courts Act, 1984 — Section 20, 3, 7, 7(1)(f), 7(l)(a)
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