High Courts11 Oct 1991Dismissed
Suneeta Vs Rishabh Kumar Jain
Madhya Pradesh High Court · (1992) 1 DMC 255
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1991
489 judgments · page 5 of 25
High Courts11 Oct 1991Dismissed
Premier Auto Industries and Others Vs Bharat Raj Goyal and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 734 : (1992) MPLJ 734
Contract Act, 1872 — Section 172Sales of Goods Act, 1930 — Section 20, 32, 4, 4(2)
High Courts11 Oct 1991Dismissed
S. Ram, Principal Vs G.P. Shrivastava, Registrar and Others
Madhya Pradesh High Court · (1992) 1 MPJR 322 : (1992) 37 MPLJ 49 : (1992) MPLJ 49
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 1(5), 2, 7Madhya Pradesh Regulations of the Board of Secondary Education framed under Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Regulation 79
High Courts11 Oct 1991
Dr. Akhil Kumar Vs The State of M.P.
Madhya Pradesh High Court · (1992) CriLJ 2029 : (1992) JLJ 232 : (1992) 1 MPJR 64 : (1992) 3 RCR(Criminal) 680
Penal Code, 1860 (IPC) — Section 312, 511
High Courts11 Oct 1991Dismissed
G.P. Yadav Vs Bharat Petroleum Corporation Ltd. and Others
Madhya Pradesh High Court · (1991) 2 MPJR 292
Constitution of India, 1950 — Article 226, 227
High Courts11 Oct 1991
Govind Chandra Chaturvedi Vs M.P. Text Book Corporation, Bhopal
Madhya Pradesh High Court · (1992) 1 MPJR 157
Constitution of India, 1950 — Article 12, 226, 227, 311
High Courts10 Oct 1991Allowed
Sushil Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 1 MPJR 138 : (1992) 37 MPLJ 471 : (1992) MPLJ 471
Constitution of India, 1950 — Article 14, 226
High Courts09 Oct 1991Dismissed
M. P. State Road Transport Corporation Vs Smt. Vimla Sharma and Others
Madhya Pradesh High Court · (1993) 2 MPJR 291
Motor Vehicles Act, 1939 — Section 11D
High Courts09 Oct 1991Dismissed
Satish Chandra Vs Janki Prasad Tiwari
Madhya Pradesh High Court · (1992) 37 MPLJ 90 : (1992) MPLJ 90
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(3), 13(1)
High Courts08 Oct 1991Allowed
State of Madhya Pradesh and Others Vs Kaushlesh
Madhya Pradesh High Court · (1992) 37 MPLJ 55 : (1992) MPLJ 55
Madhya Pradesh Gramo Me Ki Dakhalrahit Bhoomi (Vishesh Upabandh) Adhiniyam, 1970 — Section 3Madhya Pradesh Land Revenue Code, 1959 — Section 2
High Courts08 Oct 1991Dismissed
Smt. Pratibha Bagai Vs Dr. Kamlesh Agrawal and Others
Madhya Pradesh High Court · (1991) 10 MP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 114, 9, 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(9)
High Courts08 Oct 1991Dismissed
Inder Jit Kumar Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 229 : (1992) MPLJ 229
Army Act, 1950 — Section 109, 63Army Rules, 1954 — Rule 45Defence Services Regulations — Regulation 93
High Courts08 Oct 1991Dismissed
Guddi Bai Vs Puran Sai
Madhya Pradesh High Court · (1992) 1 DMC 545 : (1992) 37 MPLJ 211 : (1992) MPLJ 211
Succession Act, 1925 — Section 384
High Courts04 Oct 1991Allowed
General Mines and Quarries Ltd. Vs Kartar Singh Prem Singh and Others
Madhya Pradesh High Court · (1992) 1 MPJR 282 : (1992) 37 MPLJ 563 : (1992) MPLJ 563
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Oct 1991Allowed
Devendra Kumar Vs Laxmibai National College of Physical Education, Gwalior and Another
Madhya Pradesh High Court · (1991) 2 MPJR 299
Constitution of India, 1950 — Article 226, 227, 25Contract Act, 1872 — Section 23
High Courts30 Sept 1991Dismissed
Vishnunarayan Badrinarayan Vs Anantnarayan Motilal and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 544 : (1992) MPLJ 544
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Article 142Limitation Act, 1963 — Article 65
High Courts30 Sept 1991
Jitendra Singh Vs State of M.P. and 8 Others
Madhya Pradesh High Court · (1991) 2 MPJR 327
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 325
High Courts28 Sept 1991Allowed
Gulabchand Jain and Others Vs Khushal Chand and Others
Madhya Pradesh High Court · AIR 1992 MP 264 : (1992) JLJ 57 : (1994) 39 MPLJ 207 : (1994) MPLJ 207
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2
High Courts28 Sept 1991Dismissed
National Insurance Co. Ltd. Vs Kaloo and Others
Madhya Pradesh High Court · (1993) 76 CompCas 267
Civil Procedure Code, 1908 (CPC) — Section 151, 96(4)Motor Vehicles Act, 1939 — Section 92A
High Courts28 Sept 1991
Sajjan Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1992) 2 ACC 225
Motor Vehicles Act, 1988 — Section 92A