High Courts18 Feb 1991
Ambaram @ Ashok Kumar Vs Smt. Janki Bai
Madhya Pradesh High Court · (1991) 2 DMC 298
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1991
489 judgments · page 22 of 25
High Courts18 Feb 1991Dismissed
Diman Narayan Chamar Vs Rajarani and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 663 : (1991) MPLJ 663
Madhya Pradesh Land Revenue Code, 1959 — Section 2(1), 237, 248
High Courts18 Feb 1991
Dev Raj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) CriLJ 2439
Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2B), 13(2E), 16, 16(1)
High Courts16 Feb 1991Dismissed
New India Assurance Co. Ltd. Vs Ashadevi and Others
Madhya Pradesh High Court · (1991) ACJ 649
Motor Vehicles Act, 1988 — Section 140
High Courts16 Feb 1991Allowed
Phul Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) CriLJ 2954 : (1991) JLJ 656 : (1992) 2 MPJR 70
Prevention of Food Adulteration Act, 1954 — Section 20AAProbation of Offenders Act, 1958 — Section 16A, 4Protection of Civil Rights Act, 1955 — Section 12, 7(1)
High Courts16 Feb 1991Dismissed
Om Prakash Vs Smt. Krishna Bai
Madhya Pradesh High Court · (1991) 2 DMC 301
Hindu Marriage Act, 1955 — Section 13, 28
High Courts16 Feb 1991Allowed
Phul Singh Bhagunt Singh Lodhi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) 36 MPLJ 956 : (1991) MPLJ 956
Protection of Civil Rights Act, 1955 — Section 16A, 7(1)
High Courts14 Feb 1991Allowed
K.M. Nizam and another Vs Union Bank of India and others
Madhya Pradesh High Court · (1991) MPLJ 669
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 8, Order 43 Rule 1, 141
High Courts14 Feb 1991Allowed
Heeraman Shri Bahadur Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) 37 MPLJ 267 : (1992) MPLJ 267
Evidence Act, 1872 — Section 118, 154
High Courts14 Feb 1991Allowed
K.M. Nizam and Another Vs Union Bank of India and Others
Madhya Pradesh High Court · (1991) JLJ 381 : (1991) MPLJ 669
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 43 Rule 1, 115Court Fees Act, 1880 — Section 35
High Courts13 Feb 1991Dismissed
State of Madhya Pradesh Vs Rikhiram Patel
Madhya Pradesh High Court · (1991) JLJ 477 : (1993) 38 MPLJ 316 : (1993) MPLJ 316
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228
High Courts11 Feb 1991Allowed
Phoola Bai Joge Vs Beero
Madhya Pradesh High Court · (1991) CriLJ 3270 : (1991) 2 DMC 316 : (1991) JLJ 541 : (1993) 38 MPLJ 257 : (1993) MPLJ 257 : (1993) 2 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Feb 1991Allowed
Harihar Prasad Vs Smt. Basant Kumari Gupta and Others
Madhya Pradesh High Court · (1991) 02 MP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Registration Act, 1908 — Section 60Transfer of Property Act, 1882 — Section 55(5)
High Courts11 Feb 1991
M.P.S.R.T.C. Vs Rajasthan State Road Transport Corporation and Another
Madhya Pradesh High Court · (1991) 2 ACC 538
Motor Vehicles Act, 1988 — Section 110A
High Courts08 Feb 1991
Union of India (UOI) Vs Vijay Sundari and Others
Madhya Pradesh High Court · (1992) 1 ACC 449 : (1991) ACJ 770 : (1991) 2 MPJR 177
Evidence Act, 1872 — Section 103Fatal Accidents Act, 1855 — Section 1A, 2
High Courts08 Feb 1991Dismissed
Narayan Vs Umashankar
Madhya Pradesh High Court · (1991) JLJ 635
Representation of the People Act, 1951 — Section 87
High Courts08 Feb 1991Allowed
Buddiprakash Sharma Vs Nagar Palika
Madhya Pradesh High Court · (1991) MPJR 498 : (1991) 36 MPLJ 933 : (1991) MPLJ 933
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Madhya Pradesh Municipalities Act, 1961 — Section 319, 319(1), 319(2)
High Courts08 Feb 1991
Chhogalal Vs Shushil Chand
Madhya Pradesh High Court · AIR 1991 MP 326
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10(4), 7(2)
High Courts08 Feb 1991
Union of India (UOI) Vs Smt. Vijay Sundari and Others
Madhya Pradesh High Court · (1991) ACJ 770 : AIR 1991 MP 328 : (1991) 36 MPLJ 784 : (1991) MPLJ 784
Motor Vehicles Act, 1939 — Section 110B, 110CC
High Courts07 Feb 1991
Mrs. Joyce Woodfield William
Madhya Pradesh High Court · (1991) 02 MP CK 0055
Guardians and Wards Act, 1890 — Section 10, 9