High Courts02 Dec 1991
Babu Lal Vs Jamnabai and Another
Madhya Pradesh High Court · (1992) 1 DMC 556
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1991
489 judgments · page 2 of 25
High Courts02 Dec 1991Dismissed
Kishanlal and Others Vs Gayaram and Others
Madhya Pradesh High Court · (1994) 39 MPLJ 365 : (1994) MPLJ 365
Madhya Bharat Zamindari Abolition Act, 1951 — Section 4(2)
High Courts02 Dec 1991
Bhagwandas and Another Vs New India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (1992) 1 ACC 647
Motor Vehicles Act, 1988 — Section 140, 147
High Courts29 Nov 1991
Bhupendra Singh Vs State of M.P.
Madhya Pradesh High Court · (1992) JLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 232, 233(1), 313Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 1991
Navin Kumar Dani Vs State of M.P. and Others
Madhya Pradesh High Court · (1992) 1 MPJR 81
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Nov 1991Allowed
Smt. Usha and Others Vs State
Madhya Pradesh High Court · AIR 1993 MP 41
Court Fees Act, 1870 — Article 1, 12, 6Succession Act, 1925 — Section 372, 379
High Courts26 Nov 1991
In Re: Smt. Usha and another
Madhya Pradesh High Court · (1992) 1 MPJR 460
Court Fees Act, 1870 — Section 6Succession Act, 1925 — Section 372, 379, 379(1)
High Courts25 Nov 1991
New India Assurance Co. Ltd. Vs P.N. Vijaiwargiya and Others
Madhya Pradesh High Court · (1993) 1 ACC 262 : (1992) ACJ 319
Motor Vehicles Act, 1988 — Section 110A
High Courts25 Nov 1991Allowed
Sikia and Others Vs Dhanraj Singh and Others
Madhya Pradesh High Court · (1993) ACJ 317
Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23
High Courts23 Nov 1991
Vinod Bhalla and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1992) CriLJ 3527
Penal Code, 1860 (IPC) — Section 109, 201, 302, 305, 306
High Courts23 Nov 1991
Vinod Bhalla and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) 37 MPLJ 580 : (1992) MPLJ 580
Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 1991Dismissed
Ram Dayal Koli Vs State
Madhya Pradesh High Court · (1991) 2 MPJR 328
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts20 Nov 1991
Thakurdas Vs The Chairman, Indore Development Authority and Another
Madhya Pradesh High Court · (1992) 1 ACC 658
Arbitration Act, 1940 — Section 20
High Courts20 Nov 1991Allowed
Omprakash Gupta (Dr.) Vs Ram Prakash and Others
Madhya Pradesh High Court · (1994) JLJ 26 : (1993) 38 MPLJ 869 : (1993) MPLJ 869
Court Fees Act, 1870 — Section 13, 7Madhya Pradesh Accommodation Control (Amendment) Act, 1985 — Section 9Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 23A
High Courts19 Nov 1991Dismissed
Subhash Chaturvedi Vs Hukum Chandra Agarwal
Madhya Pradesh High Court · (1991) 2 MPJR 333
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 13(2)
High Courts18 Nov 1991Allowed
Nirvikar Gupta Vs Ram Kumar
Madhya Pradesh High Court · (1991) 11 MP CK 0016
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts18 Nov 1991
New India Assurance Co. Ltd. Vs P.N. Vijaiwargiya and Others
Madhya Pradesh High Court · (1993) 1 ACC 254 : (1992) ACJ 312
Motor Vehicles Act, 1939 — Section 110(1), 110D
High Courts15 Nov 1991
Sukhdayal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1992) 1 MPJR 443
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 28
High Courts15 Nov 1991Allowed
Jogendra Singh Vs Gulsherkhan and Others
Madhya Pradesh High Court · (1992) 2 ACC 389 : (1993) ACJ 307 : (1992) JLJ 188
Motor Vehicles Act, 1988 — Section 110A
High Courts15 Nov 1991
Rajendra Singh Vs Sheetaldas and Others
Madhya Pradesh High Court · (1992) 2 ACC 665
Limitation Act, 1963 — Section 6