High Courts01 Feb 1989
Commissioner of Income Tax Vs Kalpana Lamp Components (P.) Ltd.
Madhya Pradesh High Court · (1989) 45 TAXMAN 68
Income Tax Act, 1961 — Section 256(1), 32A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1989
460 judgments · page 22 of 23
High Courts31 Jan 1989
Sampath Reddy Vs Gudda Meddi Suchi Venkatamma and Others
Madhya Pradesh High Court · (1990) 1 ACC 313
Motor Vehicles Act, 1939 — Section 110(a), 84
High Courts31 Jan 1989Allowed
Shankarlal Gujar Vs Anoop Singh and another
Madhya Pradesh High Court · (1989) MPLJ 464
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts31 Jan 1989
Sanjay Dhingra and other Vs M.P. Electricity Board, Jabalpur
Madhya Pradesh High Court · (1990) MPJR 80
Electricity Act, 1910 — Section 24(1)
High Courts30 Jan 1989Allowed
Manju Tiwari Vs Rajendra Tiwari and Others
Madhya Pradesh High Court · (1990) 35 MPLJ 562 : (1990) MPLJ 562 : (1991) 1 RCR(Criminal) 492
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts30 Jan 1989Allowed
Smt. Uma Gupta Vs Smt. Sushila and Another
Madhya Pradesh High Court · AIR 1989 MP 169 : (1989) JLJ 617
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Jan 1989Allowed
Mahendra Kumar Pagare Vs Anand Chandorkar
Madhya Pradesh High Court · (1989) MPLJ 281
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A(a), 23E, 23J
High Courts30 Jan 1989Allowed
Mrs. Manju Tiwari Vs Dr. Rajendra Tiwari and Others
Madhya Pradesh High Court · (1990) CriLJ 1005 : (1989) JLJ 680
Constitution of India, 1950 — Article 39Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts25 Jan 1989
Rajmal Heeralal Jain Vs Manmal and Others
Madhya Pradesh High Court · (1989) CriLJ 1279 : (1990) ILR (MP) 717 : (1989) MPLJ 153
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 93, 93(1)(c)Penal Code, 1860 (IPC) — Section 405, 420
High Courts25 Jan 1989Dismissed
Hindu Singh Vs Ram Singh and Others
Madhya Pradesh High Court · (1989) JLJ 295
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 54
High Courts24 Jan 1989Allowed
Chhoteram Vs Kunjbiharilal and Others
Madhya Pradesh High Court · (1989) JLJ 331
High Courts23 Jan 1989Dismissed
Shakurkhan Vs Yogidulichand through legal representatives Gwaliprasad and others
Madhya Pradesh High Court · (1989) MPLJ 134
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3B
High Courts23 Jan 1989Dismissed
Panch Musalman Untkhana Masjid and Others Vs Indore Municipal Corporation
Madhya Pradesh High Court · (1989) JLJ 468
High Courts23 Jan 1989Dismissed
Rajmal Gupta Vs District Co-Operative Land Development Bank and another
Madhya Pradesh High Court · (1989) MPLJ 174
Constitution of India, 1950 — Article 329(b)Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 81
High Courts20 Jan 1989
Kailash Joshi Vs State of M.P. and Others
Madhya Pradesh High Court · (1989) MPJR 129
Madhya Pradesh Lottery (Niyantran Tatha Kar) Adhiniyam, 1973 — Section 6, 7
High Courts20 Jan 1989Allowed
Bholooram and Others Vs Ramlal and Others
Madhya Pradesh High Court · (1989) JLJ 387
Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts19 Jan 1989Dismissed
Rajaram Vs Vithabai and others
Madhya Pradesh High Court · (1990) JLJ 71
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1Limitation Act, 1963 — Section 14
High Courts17 Jan 1989Allowed
Prahlad Vs Returning Officer of Shree Balaji Adimjati Seva Sahkari Sanstha Maryadit, Badgonda and Another
Madhya Pradesh High Court · AIR 1990 MP 11 : (1989) MPJR 256 : (1989) MPLJ 170
Madhya Pradesh Co-operative Societies Act, 1960 — Section 50A
High Courts17 Jan 1989
Keshar Singh Vs M.P.S.R.T.C. Habibganj and Others
Madhya Pradesh High Court · (1989) 2 ACC 262 : (1989) ACJ 475
High Courts16 Jan 1989
Babulal and Bros. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1989) 77 CTR 218 : (1989) 177 ITR 451 : (1990) 48 TAXMAN 360
Income Tax Act, 1961 — Section 154