High Courts30 Nov 1989
Daulat Singh Vs Sujan Singh and 6 others
Madhya Pradesh High Court · (1990) MPJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 107
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1989
460 judgments · page 2 of 23
High Courts29 Nov 1989
Sagar Co-operative Central Bank Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1990) 85 CTR 206 : (1990) 186 ITR 292 : (1990) 53 TAXMAN 273
Income Tax Act, 1961 — Section 154, 80P, 80P(2)
High Courts29 Nov 1989Dismissed
Shanker Kanojia Vs Mayabai Shanker Kanojia and Another
Madhya Pradesh High Court · AIR 1990 MP 246 : (1990) ILR (MP) 262 : (1990) JLJ 532 : (1990) MPJR 49 : (1990) 35 MPLJ 435 : (1990) MPLJ 435
Family Courts Act, 1984 — Section 3, 4, 8
High Courts29 Nov 1989
Bhopal Sugar Industries Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1990) 79 STC 187
High Courts28 Nov 1989Dismissed
M.L. Mansoori Vs State of M.P.
Madhya Pradesh High Court · (1991) CriLJ 42 : (1978) ILR (MP) 437
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 209, 468, 469, 469(1), 473Limitation Act, 1963 — Section 3
High Courts28 Nov 1989Allowed
New India Assurance Co. Ltd. Vs Ashok Singh and Others
Madhya Pradesh High Court · (1990) ACJ 1055 : (1990) ILR (MP) 273 : (1990) MPJR 233 : (1990) 35 MPLJ 486 : (1990) MPLJ 486
Motor Vehicles Act, 1939 — Section 95(1)
High Courts27 Nov 1989Allowed
Oriental Fire and Genl. Ins. Co. Ltd. Vs Kamala Bai and Another
Madhya Pradesh High Court · (1990) 2 ACC 77 : (1991) ACJ 533 : (1990) MPJR 140
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1), Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110A
High Courts25 Nov 1989Allowed
Sher Khan Vs Abbas Bhai Janal
Madhya Pradesh High Court · (1990) JLJ 697
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts24 Nov 1989Allowed
G.D. Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1990) 35 MPLJ 39 : (1990) MPLJ 89
Criminal Procedure Code, 1973 (CrPC) — Section 239, 240, 397, 398Penal Code, 1860 (IPC) — Section 109, 120B, 409, 420, 467
High Courts23 Nov 1989Dismissed
Sachchanand Wadhwani Vs Smt. Nisha and Another
Madhya Pradesh High Court · AIR 1990 MP 247 : (1992) 1 DMC 605 : (1990) 35 MPLJ 52 : (1990) MPLJ 52
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Adoptions and Maintenance Act, 1956 — Section 19
High Courts22 Nov 1989Allowed
Central India Excise Traders, A Registered Partnership Firm and Another Vs The Regional Provident Fund Commissioner and Another
Madhya Pradesh High Court · (1990) ILR (MP) 70 : (1990) MPJR 184 : (1990) 35 MPLJ 611 : (1990) MPLJ 611
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)Madhya Pradesh Excise Act, 1915 — Section 14
High Courts21 Nov 1989
Commissioner of Income Tax Vs Miss Swarn Taneja
Madhya Pradesh High Court · (1990) 87 CTR 66 : (1990) 186 ITR 348 : (1991) 55 TAXMAN 127
Income Tax Act, 1961 — Section 143, 143(1), 154, 154(1), 156
High Courts21 Nov 1989
COMMISSIONER OF WEALTH-TAX Vs SURESHCHANDRA AGRAWAL.
Madhya Pradesh High Court · (1990) 183 ITR 568
Wealth Tax Act, 1957 — Section 27(1), 27(3)
High Courts20 Nov 1989
Vinod Doshi Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1990) MPJR 702
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts17 Nov 1989Dismissed
Deo Prasad Kashyap and another Vs Chancellor, Indira Gandhi Krishi Vishwavidyalaya and others
Madhya Pradesh High Court · (1989) MPLJ 208
Indira Gandhi Krishi Vishwavidyalaya Adhiniyam, 1987 — Section 14, 14(2)
High Courts17 Nov 1989
Sulabha alias Rashmi Vs Ram Shankar
Madhya Pradesh High Court · (1990) JLJ 207
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Nov 1989Dismissed
Rammoo Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1990) 60 FLR 426 : (1990) ILR (MP) 128 : (1990) JLJ 19 : (1992) 1 LLJ 371
Administrative Tribunals Act, 1985 — Section 19, 2, 28Civil Procedure Code, 1908 (CPC) — Section 9
High Courts17 Nov 1989Allowed
Gorelal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1990 MP 340 : (1990) JLJ 379 : (1990) MPJR 250 : (1990) 35 MPLJ 556 : (1990) MPLJ 556
Constitution of India, 1950 — Article 13, 13(2), 14, 245, 245(1)Madhya Pradesh Panchayat Act, 1981 — Section 30(1)
High Courts17 Nov 1989
Administrator, Municipal Corporation, Durg and Others Vs Jainco Designers and Executors, Durg
Madhya Pradesh High Court · AIR 1991 MP 233 : (1991) ILR (MP) 417 : (1991) JLJ 226 : (1993) 1 MPJR 407 : (1991) 36 MPLJ 352 : (1991) MPLJ 352
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 2(1)Municipal Corporation Act, 1956 — Section 423(1)
High Courts17 Nov 1989
Narain Vs Lrs. of Smt. Ansuyiya Bai
Madhya Pradesh High Court · (1990) MPJR 517
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23E