High Courts19 Jun 1989

Shivkali Bai and Others Vs Meera Devi and Others

Madhya Pradesh High Court · (1992) ILR (MP) 26 : (1990) MPJR 412 : (1991) 36 MPLJ 102 : (1991) MPLJ 102

Civil Procedure Code Amendment Act, 1976 — Section 58Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 8 Rule 2, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6CHindu Succession Act, 1956 — Section 22, 8