High Courts30 Sept 1985
Bhure Lal Kamar Lal Gujar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) MPLJ 432
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 149, 18, 302
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1985
420 judgments · page 8 of 21
High Courts27 Sept 1985Allowed
Gorelal Ramlal Vs Motilal Sobhagmal and others
Madhya Pradesh High Court · (1987) MPLJ 244
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts27 Sept 1985Dismissed
Dalchand Vs Kamalabai and another
Madhya Pradesh High Court · (1987) JLJ 284 : (1986) MPLJ 636
Madhya Bharat Abolition of Jagirs Act, 2008 — Section 38(2)
High Courts27 Sept 1985Dismissed
Ashok Printing Works (Press) and another Vs Rent Control Officer, Raigarh and others
Madhya Pradesh High Court · (1986) JLJ 562 : (1986) MPLJ 303
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 7
High Courts25 Sept 1985Dismissed
Mansharam and another Vs Vishambhardayal and others
Madhya Pradesh High Court · (1986) MPLJ 544
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Sept 1985Allowed
Mahila Bashiranbai Vs Fatimabai and others
Madhya Pradesh High Court · (1986) JLJ 777 : (1986) MPLJ 539
Civil Procedure Code, 1908 (CPC) — Section 5Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 9
High Courts25 Sept 1985Dismissed
Commissioner of Sales Tax Vs Malwa Vanaspati and Chemicals Co. Ltd.
Madhya Pradesh High Court · (1987) 66 STC 96
Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1), 8(2)
High Courts25 Sept 1985
Commissioner of Wealth-tax Vs Rameshwar Lal Agarwal
Madhya Pradesh High Court · (1986) 57 CTR 230 : (1987) 164 ITR 743 : (1987) 32 TAXMAN 292
High Courts24 Sept 1985
Commissioner of Sales Tax Vs Bombay Glass House
Madhya Pradesh High Court · (1986) 63 STC 350
Central Sales Tax Act, 1956 — Section 8
High Courts24 Sept 1985Dismissed
Umedchand Prakashchand (Firm) and others Vs Sikandar and others
Madhya Pradesh High Court · (1987) JLJ 313 : (1987) MPLJ 179
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23C
High Courts24 Sept 1985Allowed
Jayabai Deorambhai Jethwa Vs Authorised Officer, Rent Control House Allotment Section, Raipur and another
Madhya Pradesh High Court · (1986) MPLJ 243
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 39
High Courts23 Sept 1985
Prahlad Singh and Others Vs Tilak Singh and Others
Madhya Pradesh High Court · (1985) 2 ACC 488 : (1987) ACJ 98
Motor Vehicles Act, 1988 — Section 110D
High Courts23 Sept 1985
Kusumlatabai and Others Vs Satyendra Sjngh and Others
Madhya Pradesh High Court · (1985) 2 ACC 536
Motor Vehicles Act, 1988 — Section 110D
High Courts23 Sept 1985
Sharad Kumar Shrikrishna Vs Commissioner of Gift-tax
Madhya Pradesh High Court · (1986) 50 CTR 132 : (1986) 160 ITR 332
Gift Tax Act, 1958 — Section 2, 4(1)
High Courts21 Sept 1985Allowed
Paramanand Saxena Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1986) MPLJ 622
Constitution of India, 1950 — Article 14, 16, 39A
High Courts19 Sept 1985Allowed
Guna Central Co-Operative Bank Ltd. Vs Somprakash Mahendra and others
Madhya Pradesh High Court · (1987) MPLJ 414
Madhya Pradesh Co-operative Central Bank Employees Services (Terms of Employment and Working Conditions) Rules, 1965 — Rule 43(2)
High Courts19 Sept 1985Allowed
Ratanbai Vs Chetandas
Madhya Pradesh High Court · AIR 1986 MP 16
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 23, 28
High Courts19 Sept 1985
Commissioner of Income Tax Vs Chironjilal Mahawar and Umraolal Mahawar
Madhya Pradesh High Court · (1987) 63 CTR 139 : (1988) 170 ITR 129
Income Tax Act, 1961 — Section 41(2)
High Courts17 Sept 1985Dismissed
Saudan Singh Vs State of M.P. and another
Madhya Pradesh High Court · (1986) MPLJ 362
Madhya Pradesh Land Revenue Code, 1959 — Section 248, 35, 44, 50
High Courts17 Sept 1985Dismissed
Mirza Rashid Beg Vs Inayatulla Khan and others
Madhya Pradesh High Court · (1986) JLJ 386 : (1986) MPLJ 134
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 5