High Courts16 Aug 1985
Bindra and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 52 CTR 168 : (1987) 165 ITR 256
Income Tax Act, 1961 — Section 271(1), 271(4A)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1985
420 judgments · page 11 of 21
High Courts16 Aug 1985Allowed
M.P. Bank Employees Association and another Vs Union of India and others
Madhya Pradesh High Court · (1986) JLJ 354 : (1987) MPLJ 167
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts14 Aug 1985Allowed
G.C. Jain and others Vs Divisional Rail Manager, C. Rly., Jabalpur and others
Madhya Pradesh High Court · (1986) JLJ 181 : (1986) MPLJ 4
High Courts13 Aug 1985
Sushil Kumar Sarad Kumar, Rewa Vs Commissioner of Sales Tax M.P.
Madhya Pradesh High Court · (1986) JLJ 120
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts13 Aug 1985
Sushil Kumar Sharad Kumar Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1986) ILR (MP) 605 : (1986) 31 MPLJ 314 : (1986) MPLJ 314 : (1985) 60 STC 184
Madhya Pradesh General Sales Tax Act, 1958 — Section 39(2), 8(1), 8(2)
High Courts09 Aug 1985Allowed
Sanchayini Savings and Investment (I) Ltd. and others Vs Madhusudan Ghosh and others
Madhya Pradesh High Court · (1987) MPLJ 417
Companies Act, 1956 — Section 483Letters Patent Act, 1865 — Clause 10
High Courts09 Aug 1985
B. Johnson Vs C.S. Naidu
Madhya Pradesh High Court · AIR 1986 MP 72 : (1986) ILR (MP) 276 : (1985) JLJ 793 : (1985) 30 MPLJ 675 : (1985) MPLJ 675
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14Madhya Pradesh Accommodation Control (Amendment) Act, 1983 — Section 12, 23D, 23D(3), 23E, 23F
High Courts09 Aug 1985
Commissioner of Sales Tax Vs Olpherts Private Ltd.
Madhya Pradesh High Court · (1985) 30 MPLJ 726 : (1985) MPLJ 726 : (1986) 63 STC 401
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts09 Aug 1985
Madhya Pradesh State Road Transport Corpn. Vs Kantidevi and Others
Madhya Pradesh High Court · (1986) 1 ACC 7 : (1987) ACJ 383
Motor Vehicles Act, 1939 — Section 110D
High Courts09 Aug 1985
Commissioner of Sales Tax M.P. Vs Olpherts Private Ltd., Katni
Madhya Pradesh High Court · (1986) JLJ 135
Madhya Pradesh General Sales Tax Act, 1958 — Entry 25, 44(1)
High Courts07 Aug 1985Dismissed
Sewaram alias Sewan Vs Nanhe Khan alias Asgar Beg and Others
Madhya Pradesh High Court · (1987) ACJ 354 : (1986) ILR (MP) 525
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Employees State Insurance Act, 1948 — Section 2(15A), 2(18)Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 298(3)
High Courts07 Aug 1985Dismissed
Sewaram Dheeramal Vs Nanhe Khan Akbar Beg and others
Madhya Pradesh High Court · (1988) MPLJ 179
Motor Vehicles Act, 1939 — Section 110D
High Courts06 Aug 1985
N.C.D.C. Limited (Now Central Coal Fields Limited) Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1985) 60 STC 209
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts06 Aug 1985Dismissed
Chandrikaprasad Vs State of M.P.
Madhya Pradesh High Court · AIR 1985 MP 254
Advocates Act, 1961 — Section 35Civil Procedure Code, 1908 (CPC) — Section 35
High Courts05 Aug 1985Dismissed
Gulam Haider Khan Vs State Bank of India and another
Madhya Pradesh High Court · (1986) ILR (MP) 539 : (1988) MPLJ 338
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5(1)
High Courts03 Aug 1985
Commissioner of Wealth-tax Vs Meghji Girdharlal
Madhya Pradesh High Court · (1987) 30 TAXMAN 506
Wealth Tax Act, 1957 — Section 2
High Courts03 Aug 1985
COMMISSIONER OF WEALTH TAX Vs MEGHAJI GIRDHARLAL.
Madhya Pradesh High Court · (1986) 51 CTR 352
High Courts03 Aug 1985Dismissed
Akhtar Ahmad, Asst. Surgeon and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1986) JLJ 138 : (1985) MPLJ 741
Indian Medical Council Act, 1956 — Section 33
High Courts03 Aug 1985Allowed
Moolchand and others Vs M.P.L. Indore and others
Madhya Pradesh High Court · (1986) MPLJ 585
Constitution of India, 1950 — Article 14, 16