High Courts27 Jul 1984
Mukhtiyar Mohammad Vs Panna Lal and Others
Madhya Pradesh High Court · AIR 1985 MP 122 : (1984) JLJ 623
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 115
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1984
255 judgments · page 8 of 13
High Courts26 Jul 1984Dismissed
Harishankar Pyarelal and Co. Vs The State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1984 MP 140
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Jul 1984Dismissed
Mangilal Vs Ramchandra
Madhya Pradesh High Court · AIR 1984 MP 154
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Jul 1984Allowed
Habbu and Another Vs Mohammad Hasan and Another
Madhya Pradesh High Court · AIR 1984 MP 133 : (1985) JLJ 398 : (1985) 30 MPLJ 5 : (1985) MPLJ 5
Madhya Bharat Accommodation Control Act, 1955 — Section 12(1)
High Courts24 Jul 1984Dismissed
Govindram (through L.R's.) Vs Ramgopal and Others
Madhya Pradesh High Court · AIR 1984 MP 136 : (1985) 30 MPLJ 20 : (1985) MPLJ 20
Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts24 Jul 1984Dismissed
Nirbhay Singh Vs Shankarlal and Others
Madhya Pradesh High Court · AIR 1985 MP 141
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Specific Relief Act, 1963 — Section 37
High Courts24 Jul 1984Allowed
Matadeen Vs Ashok Kumar, Morar
Madhya Pradesh High Court · (1985) JLJ 134
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13, 17, 23
High Courts23 Jul 1984Dismissed
Shivji and Another Vs Hiralal and Others
Madhya Pradesh High Court · AIR 1984 MP 131 : (1985) 30 MPLJ 10 : (1985) MPLJ 10
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 100
High Courts20 Jul 1984
Kamlabai Gogate Vs State of M.P. and others
Madhya Pradesh High Court · (1986) ILR (MP) 20 : (1984) JLJ 602 : (1986) MPLJ 358
High Courts20 Jul 1984Dismissed
Shreekrishan Nathuram and another Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1985) MPLJ 24
Madhya Pradesh Municipalities Act, 1961 — Section 20
High Courts19 Jul 1984
Azmad Khan Vs The District Magistrate and Another
Madhya Pradesh High Court · (1985) CriLJ 223 : (1984) ILR (MP) 563 : (1984) JLJ 693
Constitution of India, 1950 — Article 22, 226, 227National Security Act, 1980 — Section 10, 3
High Courts18 Jul 1984
Amritlal and Others Vs State of M.P.
Madhya Pradesh High Court · (1985) CriLJ 1096 : (1984) ILR (MP) 631
Constitution of India, 1950 — Article 14, 15Criminal Procedure Code, 1973 (CrPC) — Section 433A
High Courts18 Jul 1984Dismissed
Abdul Hakim and Another Vs Ahmad Khan
Madhya Pradesh High Court · AIR 1985 MP 88
Specific Relief Act, 1963 — Section 38
High Courts18 Jul 1984
Hamid Raza Vs Supdt., Central Jail and Another
Madhya Pradesh High Court · (1985) CriLJ 642
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 31, 418, 425Judicial Officers Protection Act, 1850 — Section 1
High Courts18 Jul 1984Allowed
Harikanta Mohanlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) JLJ 684 : (1984) MPLJ 531
Essential Commodities Act, 1955 — Section 10, 3
High Courts17 Jul 1984
Malwa Vanaspati and Chemical Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1985) 154 ITR 655 : (1987) 32 TAXMAN 366
Income Tax Act, 1961 — Section 37Payment of Bonus Act, 1965 — Section 11, 15(1)
High Courts17 Jul 1984
Malwa Vanaspati and Chemical Company Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1985) 44 CTR 90 : (1985) 154 ITR 675
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts16 Jul 1984
Lala Vs State of M.P.
Madhya Pradesh High Court · (1985) CriLJ 571
Penal Code, 1860 (IPC) — Section 376
High Courts12 Jul 1984
Lajwanti and Another Vs Keshav Prasad Soni and Others
Madhya Pradesh High Court · (1984) 2 ACC 281
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts12 Jul 1984Partly Allowed
Raj Kumar Vs Mahendra Singh and Others
Madhya Pradesh High Court · AIR 1985 MP 94 : (1984) JLJ 696
Motor Vehicles Act, 1939 — Section 110, 110(1), 110D, 110F