High Courts19 Aug 1980Dismissed
Administrator, Krishi Upaj Mandi Vs State of M. P. Sagar
Madhya Pradesh High Court · (1982) JLJ 684
Industrial Disputes Act, 1947 — Section 10(1), 2(j)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1980
326 judgments · page 9 of 17
High Courts19 Aug 1980Allowed
Mehandi Hassankhan and Another Vs M.P.S.R.T.C. and Others
Madhya Pradesh High Court · (1982) ACJ 83
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts19 Aug 1980Dismissed
Omprakash Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (1982) ACJ 181
Workmens Compensation Act, 1923 — Section 13
High Courts19 Aug 1980Allowed
Administrator Krishi Upaj Mandi, Sagar Vs State of M.P. and Others
Madhya Pradesh High Court · (1982) JLJ 258 : (1982) MPLJ 161
Industrial Disputes Act, 1947 — Section 10(1)
High Courts19 Aug 1980Allowed
R. D. Saxena Vs State Industrial Court, M. P., Indore and others
Madhya Pradesh High Court · (1982) MPLJ 393
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts19 Aug 1980Allowed
R.D. Saxena Vs State Industrial Court M.P. and Others
Madhya Pradesh High Court · (1982) JLJ 702
Industrial Disputes Act, 1947 — Section 25HMadhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts18 Aug 1980
Narendra and another Vs Rahul Barpute and another
Madhya Pradesh High Court · (1981) JLJ 729
Contempt of Courts Act, 1971 — Section 15
High Courts18 Aug 1980
Commissioner of Sales Tax Vs Darasha Mancherjee and Sons
Madhya Pradesh High Court · (1981) 47 STC 251
Central Sales Tax Act, 1956 — Section 8
High Courts17 Aug 1980Dismissed
Budha Heer Vs Union of India and another
Madhya Pradesh High Court · (1980) 08 MP CK 0008
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 110A
High Courts14 Aug 1980
D. and H. Secheron Electrodes Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 08 MP CK 0024
Income Tax Act, 1961 — Section 32, 33
High Courts14 Aug 1980
Budha Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1981 MP 151
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A
High Courts12 Aug 1980
Lokendra Singh Vs Income Tax Officer and Another
Madhya Pradesh High Court · (1981) 128 ITR 450
Income Tax Act, 1961 — Section 147, 148Wealth Tax Act, 1957 — Section 17
High Courts12 Aug 1980
The State of Madhya Pradesh Vs Smt. Davi Rawat and Others
Madhya Pradesh High Court · AIR 1981 MP 173 : (1981) JLJ 42 : (1986) 31 MPLJ 534
Motor Vehicles Act, 1939 — Section 110
High Courts12 Aug 1980Allowed
Reechchoo Hemraj and another Vs State of M.P.
Madhya Pradesh High Court · (1981) JLJ 183
Penal Code, 1860 (IPC) — Section 395, 412
High Courts12 Aug 1980
Mitthulal and Others Vs Badri Prasad and Others
Madhya Pradesh High Court · AIR 1981 MP 1 : (1981) JLJ 21
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 5, 115
High Courts11 Aug 1980
Mandsaur Starch and Chemicals Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 19 CTR 292 : (1981) 127 ITR 727
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 4
High Courts07 Aug 1980
Mohan Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1981) CriLJ 147 : (1980) JLJ 746
Criminal Procedure Code, 1973 (CrPC) — Section 401, 432Police Act, 1861 — Section 15Constitution of India, 1950 — Article 14, 15, 226, 341, 342
High Courts06 Aug 1980
State of M. P. Vs Municipal Council Ratlam and Others
Madhya Pradesh High Court · (1980) 08 MP CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137(3)
High Courts05 Aug 1980Allowed
Mandsaur Electric Supply Co., Ltd., Mandsaur Vs Madhya Pradesh Government Electric Department
Madhya Pradesh High Court · (1980) 08 MP CK 0035
Electricity Act, 1910 — Section 11Electricity Rules, 1956 — Rule 141
High Courts05 Aug 1980Allowed
P.C. Pradhan Vs Union of India and others
Madhya Pradesh High Court · (1981) JLJ 128