High Courts11 Mar 1970
Radhabai Bhikaji Vs Baluram Daluram
Madhya Pradesh High Court · (1970) ACJ 403 : (1971) JLJ 17 : (1970) 2 LLJ 471 : (1970) 15 MPLJ 754 : (1970) MPLJ 754
Employees Compensation Act, 1923 — Section 2, 3
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1970
178 judgments · page 8 of 9
High Courts10 Mar 1970Dismissed
Vaidya Sitaramji and another Vs Sukdarlal
Madhya Pradesh High Court · (1970) JLJ 537 : (1970) MPLJ 428
High Courts09 Mar 1970Dismissed
The Commissioner of Income Tax, M.P. Vs Chintamanrao Balaji
Madhya Pradesh High Court · AIR 1971 MP 30 : (1977) ILR (MP) 296 : (1970) JLJ 644 : (1970) 15 MPLJ 583 : (1970) MPLJ 583
Income Tax Act, 1922 — Section 33(4), 66
High Courts02 Mar 1970
Asbestos Cement Ltd., Kymore Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 1971 MP 100 : (1975) ILR (MP) 817 : (1970) JLJ 522 : (1970) 15 MPLJ 448 : (1970) MPLJ 448
Madhya Pradesh Land Revenue Code, 1959 — Section 140, 59(2)
High Courts26 Feb 1970Allowed
Sheikh Mahboob Vs Barakatulla
Madhya Pradesh High Court · (1972) JLJ 476
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 20, 26(2), 35(j)
High Courts26 Feb 1970Allowed
Shaikh Mahboob Vs Barkatulla
Madhya Pradesh High Court · (1977) ILR (MP) 492 : (1972) MPLJ 618
Madhya Pradesh Municipalities Act, 1961 — Section 20, 26(2), 35(i), 35(j)
High Courts25 Feb 1970
Santoshchandra and Others Vs Smt. Gyansundarbai and Others
Madhya Pradesh High Court · AIR 1971 MP 1 : (1979) ILR (MP) 641 : (1972) ILR (MP) 412 : (1970) JLJ 290 : (1970) 15 MPLJ 363 : (1970) MPLJ 363
Court Fees Act, 1870 — Article 17
High Courts23 Feb 1970Dismissed
Banmali Vs Kanahiya and others
Madhya Pradesh High Court · (1973) ILR (MP) 360 : (1973) JLJ 546 : (1973) 18 MPLJ 672
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1), 435, 439
High Courts21 Feb 1970Allowed
Supreme General Films Exchange (P.) Ltd. Vs Govind Singh (Yuvraj) and others
Madhya Pradesh High Court · (1972) JLJ 848
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1970Allowed
M/s. Supreme General Films Exchange (Pvt.) Ltd., Jabalpur Vs Yuvraj Govind Singh and others
Madhya Pradesh High Court · (1976) ILR (MP) 475 : (1972) MPLJ 857
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Feb 1970Dismissed
Balu Deochand and another Vs Fundibai and others
Madhya Pradesh High Court · (1971) JLJ 978
Court Fees Act, 1870 — Section 35, 7, 7(v), 7(v)(a), 7(v)(b)
High Courts16 Feb 1970Dismissed
Balu Deochand and another Vs Fundibai Amichand and others
Madhya Pradesh High Court · (1971) MPLJ 987
Court Fees Act, 1870 — Section 35, 7, 7(v), 7(v)(a), 7(v)(b)
High Courts11 Feb 1970
The Commissioner of Income Tax, M.P. and Nagpur Vs Ganesh Rice Mills
Madhya Pradesh High Court · AIR 1971 MP 48 : (1977) ILR (MP) 183 : (1970) 77 ITR 889 : (1970) JLJ 496 : (1970) 15 MPLJ 342 : (1970) MPLJ 342
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 256(1)
High Courts11 Feb 1970Allowed
Nathuram Mahajan Vs District Co-operative Bank Ltd., Shivpuri and others
Madhya Pradesh High Court · (1975) ILR (MP) 807 : (1970) JLJ 385 : (1970) MPLJ 398
Civil Procedure Code, 1908 (CPC) — Section 146Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 435(1)
High Courts09 Feb 1970Allowed
Caltex (India) Ltd., Raipur Vs Bales Tax Officer, Raipur and another
Madhya Pradesh High Court · (1975) ILR (MP) 613 : (1970) JLJ 449 : (1970) MPLJ 381
Central Sales Tax Act, 1956 — Section 4
High Courts09 Feb 1970Allowed
Amalgamated Coalfields Limited and another Vs Union of India and others
Madhya Pradesh High Court · (1975) ILR (MP) 607 : (1970) JLJ 477 : (1970) MPLJ 286
Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 16, 16(1), 18, 20
High Courts06 Feb 1970
The Gwalior Agriculture Co. Ltd. Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1971 MP 51 : (1975) ILR (MP) 599 : (1970) JLJ 318 : (1970) 15 MPLJ 331 : (1970) MPLJ 331
Madhya Pradesh Extension of Laws Act, 1958 — Section 6Madhya Pradesh Sinchai (Jalkar Manyatakaran) Adhiniyam, 1964 — Section 3, 3(2), 3(3)
High Courts04 Feb 1970
P. G. Paul Vs Union of India and others
Madhya Pradesh High Court · (1975) ILR (MP) 464 : (1970) JLJ 296 : (1970) MPLJ 280
Madhya Pradesh Industrial Relations Act, 1960 — Section 107
High Courts30 Jan 1970Dismissed
Firm Ganeshram Harvilas and Another Vs Ramchandra Rao
Madhya Pradesh High Court · AIR 1971 MP 104 : (1972) ILR (MP) 1056 : (1970) JLJ 782 : (1970) 15 MPLJ 902 : (1970) MPLJ 902
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(3), 13, 13(1), 13(2)
High Courts29 Jan 1970
Surendra Mohan Chaurasiya Vs State Transport Appellate Authority, M.P., Gwalior and Others
Madhya Pradesh High Court · AIR 1970 MP 230 : (1972) ILR (MP) 218 : (1970) JLJ 298 : (1970) 15 MPLJ 253 : (1970) MPLJ 253
Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 45, 73Motor Vehicles Act, 1939 — Section 57, 57(3), 57(5), 57(7), 64