High Courts18 Aug 1970Allowed
Gayasuddin Khan Vs Gram Panchayat, Village, Tal
Madhya Pradesh High Court · (1971) JLJ 286
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1970
178 judgments · page 5 of 9
High Courts14 Aug 1970
The Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1973) JLJ 625 : (1973) 18 MPLJ 683 : (1969) MPLJ 83 : (1973) 32 STC 93
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)
High Courts14 Aug 1970Dismissed
Dharampal Bhatia Vs B.K. Mishra and others
Madhya Pradesh High Court · (1976) ILR (MP) 446 : (1970) JLJ 1024 : (1971) MPLJ 37
Constitution of India, 1950 — Article 173, 226Representation of the People Act, 1951 — Section 36(4)
High Courts12 Aug 1970
The Wainganga Club Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1971) 27 STC 542
Central Sales Tax Act, 1956 — Section 10A
High Courts11 Aug 1970Dismissed
Union of India Vs Shankerlal
Madhya Pradesh High Court · (1972) JLJ 1039
Railways Act, 1989 — Section 4(3), 73, 74, 74(3), 76
High Courts11 Aug 1970Allowed
Shardaprasad Mishra Vs State of M.P.
Madhya Pradesh High Court · (1972) JLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 197, 4(m), 476, 480Penal Code, 1860 (IPC) — Section 193, 228
High Courts11 Aug 1970Allowed
Sharda Prasad Mishra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1972) MPLJ 974
Criminal Procedure Code, 1898 (CrPC) — Section 197, 4(m), 476, 480Penal Code, 1860 (IPC) — Section 193, 228
High Courts10 Aug 1970
Laxmi Chand Badri Narain Vs The Commissioner of Sales Tax, M.P.
Madhya Pradesh High Court · AIR 1971 MP 74 : (1971) JLJ 69 : (1971) MPLJ 21 : (1971) 27 STC 211
Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 2(1), 7, 8(1)
High Courts08 Aug 1970
Gayasuddin Khan Vs Gram Panchayat, Tal
Madhya Pradesh High Court · (1971) MPLJ 1012
Constitution of India, 1950 — Article 226
High Courts04 Aug 1970
Mukundilal and others Vs State Bank of India
Madhya Pradesh High Court · (1974) ILR (MP) 475 : (1972) MPLJ 1048
Hindu Succession Act, 1956 — Section 6Transfer of Property Act, 1882 — Section 85
High Courts03 Aug 1970
The Agricultural Implements Dealers Syndicate Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1971) JLJ 73 : (1970) 15 MPLJ 976 : (1971) 27 STC 227
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)
High Courts30 Jul 1970Allowed
The State of Madhya Pradesh Vs Khan Bahadur H.H.D.H. Bhiwandiwala and Co.
Madhya Pradesh High Court · AIR 1971 MP 65 : (1974) ILR (MP) 465 : (1970) JLJ 930 : (1970) 15 MPLJ 805 : (1970) MPLJ 805
Civil Procedure Code, 1908 (CPC) — Section 100, 101Specific Relief Act, 1877 — Section 42
High Courts29 Jul 1970
V.S. Malhotra Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1970) JLJ 837 : (1970) 15 MPLJ 790 : (1970) MPLJ 790
Income Tax Act, 1961 — Section 271(1), 297(2)
High Courts24 Jul 1970Allowed
Bhairon Singh Vishwakarma Vs Civil Surgeon, Narsimhapur and others
Madhya Pradesh High Court · (1976) ILR (MP) 7 : (1970) JLJ 847 : (1970) MPLJ 756
Constitution of India, 1950 — Article 226, 227
High Courts23 Jul 1970Allowed
Rani Hemant Kumar iji Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (1974) ACJ 284 : (1973) ILR (MP) 336 : (1974) JLJ 608
Central Motor Vehicles Rules, 1989 — Rule 6, 7Motor Vehicles Act, 1988 — Section 110A, 77, 78
High Courts23 Jul 1970Allowed
Rani Hemant Kumariji Vs New India Assurance Co. Ltd., and others
Madhya Pradesh High Court · (1974) MPLJ 462
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jul 1970
Thagani Bai (Accused) Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1974) ILR (MP) 506 : (1972) MPLJ 607
Penal Code, 1860 (IPC) — Section 300, 302
High Courts23 Jul 1970
Thagani Bai Vs State of M.P.
Madhya Pradesh High Court · (1972) JLJ 604
Penal Code, 1860 (IPC) — Section 300, 302
High Courts22 Jul 1970
Pannalal Umesh Kumar Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1971) JLJ 269 : (1970) 15 MPLJ 791 : (1970) MPLJ 791 : (1971) 27 STC 199
Central Sales Tax Act, 1956 — Section 10, 10A, 9
High Courts22 Jul 1970Dismissed
Madhya Pradesh, State Road Transport Corporation, Bairagarh Vs Industrial Court, Madhya Pradesh, Indore and Others
Madhya Pradesh High Court · AIR 1971 MP 54 : (1975) ILR (MP) 998 : (1970) JLJ 1032 : (1971) 1 LLJ 447 : (1970) 15 MPLJ 897
Payment of Wages Act, 1936 — Section 2, 20, 23, 6