High Courts24 Nov 1970Allowed
State of Madhya Pradesh and another Vs Gokulprasad Kaluram Dube
Madhya Pradesh High Court · (1971) JLJ 410 : (1971) MPLJ 609
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 115
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1970
178 judgments · page 2 of 9
High Courts23 Nov 1970
Commissioner of Income Tax Vs Pagoda Hotel and Restaurant
Madhya Pradesh High Court · (1974) 93 ITR 271 : (1973) JLJ 273 : (1973) 18 MPLJ 293
Central Provinces and Berar Excise Rules — Rule 6
High Courts20 Nov 1970
Pyarelal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1971) JLJ 277 : (1971) MPLJ 249 : (1971) 28 STC 130
Constitution of India, 1950 — Article 226
High Courts18 Nov 1970Allowed
Madhya Pradesh State Road Transport Corporation, Bairagarh, Bhopal Vs Notified Area Committee, Bairagarh and another
Madhya Pradesh High Court · (1971) JLJ 466 : (1971) MPLJ 942
Constitution of India, 1950 — Article 226, 227Road Transport Corporations Act, 1950 — Section 3
High Courts18 Nov 1970Dismissed
Budhulal Shankarlal Vs An Infant-Child (not named) and Others
Madhya Pradesh High Court · AIR 1971 MP 235 : (1971) CriLJ 1566 : (1972) ILR (MP) 621 : (1971) JLJ 182 : (1971) MPLJ 32
Criminal Procedure Code, 1898 (CrPC) — Section 491Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts17 Nov 1970Dismissed
Raj Kumar Mahant Vs Smt. Indra Kumari
Madhya Pradesh High Court · (1975) ILR (MP) 342 : (1972) MPLJ 775
Guardians and Wards Act, 1890 — Section 17, 25, 47, 7Hindu Marriage Act, 1955 — Section 10Hindu Minority and Guardianship Act, 1956 — Section 13, 2, 6
High Courts17 Nov 1970Dismissed
Raj Kumar (Mahant) Vs Indra Kumari
Madhya Pradesh High Court · (1972) JLJ 1045
Guardians and Wards Act, 1890 — Section 17, 2, 25, 47, 7Hindu Marriage Act, 1955 — Section 10Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts13 Nov 1970Dismissed
Chandrika Prasad Vs Union of India and others
Madhya Pradesh High Court · (1971) JLJ 155 : (1971) MPLJ 116
Constitution of India, 1950 — Article 226
High Courts13 Nov 1970Allowed
Bhagwandas Khandelwal Vs The Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1971) JLJ 267 : (1971) 27 STC 388
Madhya Pradesh General Sales Tax Act, 1958 — Section 18(6)
High Courts09 Nov 1970Partly Allowed
Mannoolal Deshmukh Vs N.L. Shrivastava and Others
Madhya Pradesh High Court · AIR 1971 MP 206 : (1971) JLJ 127 : (1971) MPLJ 104
High Courts09 Nov 1970Allowed
Maharani Padmini Kunwar Ba Sahiba of Rajpipla Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1971 MP 119 : (1971) JLJ 140
Madhya Pradesh Swatwadharik Adhikar Sampatti, 1965 — Section 4
High Courts06 Nov 1970Dismissed
Govind Prasad Agrawal Vs Administrator of the City of Jabalpur and Others
Madhya Pradesh High Court · AIR 1971 MP 216 : (1971) JLJ 173 : (1971) MPLJ 215
Madhya Pradesh Municipal Corporation Act, 1956 — Section 294(1), 295(3)
High Courts06 Nov 1970Allowed
Kumari Kiran Jain Vs Board of Secondary Education, M.P., Bhopal
Madhya Pradesh High Court · AIR 1971 MP 81 : (1971) JLJ 158 : (1971) MPLJ 113
Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 140, 141
High Courts06 Nov 1970Allowed
Indore Zila Sahkari Bhumivikas Bank Maryadit, Indore Vs Dy. Registrar, Cooperative Societies, Indore and others
Madhya Pradesh High Court · (1971) JLJ 650
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 2(u), 39, 49, 64, 64(1)
High Courts05 Nov 1970Dismissed
Seth Sunderdas Contractor Vs Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1978) ILR (MP) 261 : (1971) JLJ 80 : (1971) MPLJ 107 : (1971) 28 STC 308
Constitution of India, 1950 — Article 226
High Courts04 Nov 1970Allowed
N. Ganubhai Vs Municipal Corporation, Raipur and Others
Madhya Pradesh High Court · AIR 1971 MP 166 : (1971) JLJ 303 : (1971) MPLJ 350
Madhya Pradesh Municipal Corporation Act, 1956 — Section 188, 372
High Courts04 Nov 1970Dismissed
Shyamacharan Raghubar Prasad Tiwari Vs Sheojee Bhai Jairam Chattri and Another
Madhya Pradesh High Court · AIR 1971 MP 120 : (1971) JLJ 130
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts02 Nov 1970Allowed
Ganesh Prasad and Baboolal and Company Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1972) MPLJ 672
Constitution of India, 1950 — Article 226
High Courts28 Oct 1970
Commissioner of Income Tax Vs Chotelal Kanhaiylal
Madhya Pradesh High Court · (1971) 80 ITR 656 : (1971) JLJ 146
Income Tax Act, 1922 — Section 18A, 18A(11)Income Tax Act, 1961 — Section 271(1)
High Courts22 Oct 1970Dismissed
Madhya Pradesh Motor Karmachari Sangh, Ujjain Vs M. P. State Road Transport Corporation, Bairagarh
Madhya Pradesh High Court · (1971) JLJ 210 : (1971) MPLJ 119
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Madhya Pradesh Industrial Relations Act, 1960 — Section 2(23)