High Courts31 Jan 1958Dismissed
Mt. Lukai and Others Vs Niranjan Dayaram and Others
Madhya Pradesh High Court · AIR 1958 MP 160 : (1958) ILR (MP) 9 : (1958) 3 MPLJ 244
Hindu Succession Act, 1956 — Section 14
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1958
312 judgments · page 15 of 16
High Courts31 Jan 1958Dismissed
K.C. Sharma Vs The Election Tribunal and Others
Madhya Pradesh High Court · AIR 1958 MP 236 : (1978) ILR (MP) 43 : (1958) 3 MPLJ 655
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 123
High Courts30 Jan 1958Allowed
Gangadhar Dandwate Vs Premchand Kashyap and Others
Madhya Pradesh High Court · AIR 1958 MP 182 : (1959) 4 MPLJ 1222
Constitution of India, 1950 — Article 226Madhya Bharat Nagar Palika Nigam Parshad Nirwachan Niyam — Rule 23(1), 31(3)
High Courts29 Jan 1958Dismissed
State Vs Narayandas
Madhya Pradesh High Court · (1958) JLJ 734
Central Provinces Land Revenue Act, 1881 — Section 124Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4
High Courts29 Jan 1958Allowed
Rambux Ramnath Maheshwari Vs Madanlal Bhikalal
Madhya Pradesh High Court · AIR 1958 MP 340 : (1958) 3 MPLJ 506
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15
High Courts29 Jan 1958Dismissed
State of Madhya Pradesh Vs Seth Narayandas and Others
Madhya Pradesh High Court · (1958) MPLJ 643
Central Provinces Land Revenue Act, 1881 — Section 124Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3
High Courts28 Jan 1958Allowed
Pyara Singh and Another Vs M.C. Raipur and Another
Madhya Pradesh High Court · (1958) MPLJ 280
Public Health Act — Section 121
High Courts25 Jan 1958Dismissed
Nichaldas Amnulmal Sindhi (Auction-Purchaser) Vs Bhupendra Kumar Popatlal and Others (Defaulters)
Madhya Pradesh High Court · (1958) MPLJ 652
Madhya Pradesh Land Revenue Code, 1959 — Section 135(b)
High Courts24 Jan 1958
Shriniwas Vs Rukmini Raman Pratap Singh and Another
Madhya Pradesh High Court · AIR 1958 MP 243 : (1978) ILR (MP) 74 : (1958) JLJ 211 : (1958) 3 MPLJ 258
Representation of the People Act, 1951 — Section 123(4), 82, 90(3)
High Courts23 Jan 1958Dismissed
Gulaher Ahmad Vs The Election Tribunal and Others
Madhya Pradesh High Court · AIR 1958 MP 224 : (1978) ILR (MP) 189 : (1958) 3 MPLJ 150
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 116A, 82, 90(3), 98
High Courts22 Jan 1958Allowed
Babulal Sharma Vs Brijnarain Brajesh and Others
Madhya Pradesh High Court · AIR 1958 MP 175 : (1978) ILR (MP) 22 : (1959) 4 MPLJ 906
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the People Act, 1951 — Section 83(3), 90(5)
High Courts21 Jan 1958Allowed
Ambalal Damodardas and Another Vs The Municipal Committee, Sausar
Madhya Pradesh High Court · (1958) MPLJ 331
High Courts20 Jan 1958Dismissed
Dr. Mahanand Shivdeen Vs V.R. Ayyar
Madhya Pradesh High Court · (1959) MPLJ 248
Madhya Bharat Accommodation Control Act, 1955 — Section 4(g), 4(h)
High Courts17 Jan 1958Allowed
The Bilaspur Central Co-operative Bank Ltd. Vs The State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1959 MP 77 : (1958) ILR (MP) 97 : (1958) JLJ 728 : (1958) 3 MPLJ 694
Contract Act, 1872 — Section 151Evidence Act, 1872 — Section 16, 34, 5
High Courts17 Jan 1958Dismissed
Pooran Chandra and others Vs Shri Mahabir Swami
Madhya Pradesh High Court · (1958) MPLJ 288
Madhya Pradesh Public Trust Act, 1951 — Section 4(4), 4(5), 6, 8
High Courts15 Jan 1958Partly Allowed
J.C. Mills Ltd. Vs Deshraj Singh Bachchu Singh
Madhya Pradesh High Court · AIR 1959 MP 119 : (1958) JLJ 230 : (1959) 4 MPLJ 48
Factories Act, 1948 — Section 79Workmens Compensation Act, 1923 — Section 2, 5A
High Courts14 Jan 1958Dismissed
Sadasheo Rao Anand Rao Goverdhan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1958) MPLJ 714
Land Revenue Act — Section 202Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 47
High Courts14 Jan 1958Dismissed
Surajjanlal Vs Kanhaiya Lal
Madhya Pradesh High Court · (1958) JLJ 261
Penal Code, 1860 (IPC) — Section 323
High Courts10 Jan 1958Allowed
Randhir Singh Vs State
Madhya Pradesh High Court · (1958) JLJ 257
Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts10 Jan 1958Dismissed
Brindaban Prasad Tlwari Vs Collector, Guna and Others
Madhya Pradesh High Court · (1958) MPLJ 187
Madhya Bharat Municipalities Act, 1954 — Section 17