High Courts19 Nov 1953
Kavarlal Hiralal Vs Shivchand Mandalal Dhakad and Another
Madhya Pradesh High Court · (1953) 11 MP CK 0008
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1953
95 judgments · page 2 of 5
High Courts16 Nov 1953
The State of Bhopal Vs Wahid Khan and Another
Madhya Pradesh High Court · AIR 1954 MP 6 : (1954) CriLJ 394
Penal Code, 1860 (IPC) — Section 447
High Courts05 Nov 1953Dismissed
Arjun and Others Vs Balwant
Madhya Pradesh High Court · (1953) 11 MP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts04 Nov 1953Dismissed
Harakchand Radhakishan and Another Vs State
Madhya Pradesh High Court · (1953) 11 MP CK 0018
Evidence Act, 1872 — Section 45, 49Madhya Bharat Gambling Act, 1867 — Section 3, 4, 6
High Courts03 Nov 1953Dismissed
Umajirao Vs Ramsaran and Another
Madhya Pradesh High Court · (1953) 11 MP CK 0016
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 99
High Courts30 Oct 1953
Bhogilal Chimanlal Vs Registrar Joint Stock Companies and Others
Madhya Pradesh High Court · AIR 1954 MP 70
Companies Act, 1880 — Section 247(5), 247(6), 7, 7(5)
High Courts26 Oct 1953Dismissed
Vishvanath Vasudeo and another Vs The State of Madhya Bharat
Madhya Pradesh High Court · AIR 1954 MP 161
Gwalior Municipal Act, 1998 — Section 11
High Courts20 Oct 1953
Kishanlal Rajaram Vs Zapulal Ramlal and Others
Madhya Pradesh High Court · (1953) 10 MP CK 0012
High Courts20 Oct 1953
Ganpatrao Shiveram Vs Anant Ramchand
Madhya Pradesh High Court · (1953) 10 MP CK 0006
Registration Act, 1908 — Section 49
High Courts19 Oct 1953
Yadavrao Naguji Pathare Vs State
Madhya Pradesh High Court · AIR 1954 MP 142 : (1954) CriLJ 1205
Penal Code, 1860 (IPC) — Section 379
High Courts12 Oct 1953
Ram Singh Harnarain and Others Vs State of Madhya Bharat
Madhya Pradesh High Court · (1953) 10 MP CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 238, 239, 417Penal Code, 1860 (IPC) — Section 340, 365, 366, 37, 370
High Courts10 Oct 1953
(sic) Sibua Vs Lalu Ganga
Madhya Pradesh High Court · (1953) 10 MP CK 0011
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Oct 1953
K.N.N. Ayyangar Vs State
Madhya Pradesh High Court · (1954) CriLJ 966
Constitution of India, 1950 — Article 166, 77General Clauses Act, 1897 — Section 24, 30Government of India Act, 1935 — Section 49, 59, 72
High Courts08 Oct 1953Dismissed
Sadashivrao Gangadhar Vs Ramchandra Bawan Bhagwat
Madhya Pradesh High Court · (1953) 10 MP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Section 12, 14, 4, 5Madhya Bharat Small Cause Courts Act, 1949 — Section 25
High Courts06 Oct 1953
Keshav Rao Vs Madhya Bharat Govt.
Madhya Pradesh High Court · (1953) 10 MP CK 0010
Penal Code, 1860 (IPC) — Section 352, 353Vaccination Act, 1880 — Section 16, 17, 2(4), 22, 3
High Courts06 Oct 1953Allowed
Nathuram Vs Arjuna
Madhya Pradesh High Court · (1953) 10 MP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 47 Rule 1, 151, 152, 153
High Courts05 Oct 1953
Mohan Gopal Kachi and Another Vs State
Madhya Pradesh High Court · AIR 1954 MP 138 : (1954) CriLJ 1184
Penal Code, 1860 (IPC) — Section 109, 325, 342
High Courts30 Sept 1953
Gopiram Vs The State
Madhya Pradesh High Court · (1954) CriLJ 448
Penal Code, 1860 (IPC) — Section 408
High Courts29 Sept 1953Dismissed
Mahila Bai Kokila Bai Vs Ram Singh and Another
Madhya Pradesh High Court · (1953) 09 MP CK 0015
High Courts29 Sept 1953
Rameshwar Dayal and Others Vs Bhagatram and Others
Madhya Pradesh High Court · (1953) 09 MP CK 0008